High Courts05 Sept 1958
Ramkumar Vs The Bharat Electrical and Industrial Corporation Ltd., Alwar
Rajasthan High Court · AIR 1959 Raj 85 : (1959) RLW 49
Companies Act, 1913 — Section 284Companies Act, 1956 — Section 647
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,355 of 2,400
High Courts04 Sept 1958Allowed
Jaswantsingh Vs Issar Singh
Rajasthan High Court · AIR 1959 Raj 88 : (1959) RLW 55
Specific Relief Act, 1877 — Section 20
High Courts03 Sept 1958Dismissed
Samdukhan Vs Madanlal and Others
Rajasthan High Court · AIR 1959 Raj 35 : (1959) RLW 54
Bar Councils Act, 1926 — Section 8Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1Rajasthan High Court Ordinance, 1949 — Section 15
High Courts01 Sept 1958Allowed
Harbans Singh Vs State of Rajasthan
Rajasthan High Court · AIR 1959 Raj 105 : (1959) RLW 32
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23Court Fees Act, 1870 — Section 13
High Courts25 Aug 1958Allowed
Ramlal and Another Vs Hariram
Rajasthan High Court · AIR 1959 Raj 95 : (1959) RLW 52
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 2(2)
High Courts19 Aug 1958Dismissed
Roopchand Vs Mithalal and Others
Rajasthan High Court · AIR 1959 Raj 17
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3, Order 22 Rule 4Limitation Act, 1908 — Section 5
High Courts13 Aug 1958
Kesrichand and Others Vs Chananmal and Another
Rajasthan High Court · AIR 1959 Raj 58 : (1959) RLW 289
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 2Easements Act, 1882 — Section 15
High Courts07 Aug 1958Allowed
Bhanwarlal Vs Gulabchand
Rajasthan High Court · AIR 1959 Raj 96 : (1959) RLW 61
Negotiable Instruments Act, 1881 (NI) — Section 87Stamp Act, 1899 — Section 14, 36
High Courts06 Aug 1958Dismissed
Surajmal and Others Vs Doongarmal and Others
Rajasthan High Court · AIR 1959 Raj 27
Contract Act, 1872 — Section 30Evidence Act, 1872 — Section 101, 102, 103, 104Mewar Contract Act, 1942 — Section 20A, 30B
High Courts01 Aug 1958
Naru Vs Mt. Noji and Others
Rajasthan High Court · AIR 1959 Raj 53 : (1959) RLW 294
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(1), Order 23 Rule 1(2)
High Courts30 Jul 1958Dismissed
Achalchand Vs Suraj Raj
Rajasthan High Court · AIR 1959 Raj 44 : (1959) CriLJ 235 : (1959) RLW 310
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts30 Jul 1958Allowed
The General Manager, Northern Railway Vs Swaroopraj and Others
Rajasthan High Court · AIR 1959 Raj 55 : (1959) RLW 670
Payment of Wages Act, 1936 — Section 15, 7(2)
High Courts23 Jul 1958Dismissed
Mansingh Vs The Mewar Textile Mills Ltd., Bhilwara and Another
Rajasthan High Court · AIR 1959 Raj 36 : (1959) 1 LLJ 637 : (1959) RLW 4
Industrial Disputes Act, 1947 — Section 33(2)
High Courts22 Jul 1958Allowed
Heeralal and Others Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1959 Raj 41 : (1959) RLW 674
Motor Vehicles Act, 1939 — Section 48, 57, 57(5), 64
High Courts17 Jul 1958Dismissed
Mithalal and Another Vs Kapoorchand and Another
Rajasthan High Court · AIR 1959 Raj 47 : (1959) RLW 682
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, 13, 14
High Courts18 Jun 1958Allowed
Girdhari and Others Vs State
Rajasthan High Court · AIR 1959 Raj 289 : (1959) CriLJ 1475 : (1959) RLW 279
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58Penal Code, 1860 (IPC) — Section 379
High Courts23 May 1958Dismissed
Kishan Narayan Vs The State
Rajasthan High Court · AIR 1958 Raj 350
Civil Procedure Code, 1908 (CPC) — Section 115Press and Registration of Books Act, 1867 — Section 1
High Courts17 May 1958Dismissed
Ganga Ram Vs Keshava Deo and Another
Rajasthan High Court · AIR 1960 Raj 10 : (1959) RLW 667
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Evidence Act, 1872 — Section 91Stamp Act, 1899 — Section 35
High Courts14 May 1958Dismissed
Bhanwar Lal and Others Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1959 Raj 257 : (1959) RLW 678
Ajmer Shops and Commercial Establishments Act, 1956 — Section 1(3), 2(1), 4, 42, 43(1)Constitution of India, 1950 — Article 19(1), 239, 245, 254(1), 366(10)Government of Part C States Act, 1951 — Section 21, 22
High Courts13 May 1958Dismissed
Bishambhar Dayal Vs Gopal
Rajasthan High Court · AIR 1959 Raj 256 : (1959) RLW 309
Limitation Act, 1908 — Section 15