High Courts07 May 1958Dismissed

Sheopatsingh Vs Narishchandra

Rajasthan High Court · AIR 1958 Raj 324

Contract Act, 1872 — Section 13Rajasthan Tenancy Act, 1955 — Section 5(36)Representation of the People Act, 1951 — Section 100(1), 100(2), 123(1), 123(7), 124(4)
High Courts06 May 1958Dismissed

Harakchand and Another Vs Khetdan and Another

Rajasthan High Court · AIR 1959 Raj 107

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 21 Rule 12, Order 21 Rule 13, Order 21 Rule 14, Order 21 Rule 17Limitation Act, 1908 — Article 182, 20Marwar Limitation Act, 1927 — Article 182
High Courts01 May 1958Allowed

Nanag Ram Vs Mool Chand

Rajasthan High Court · AIR 1959 Raj 262 : (1959) RLW 639

Alwar Relgulation, 1934 — Section 2Limitation Act, 1908 — Article 182
High Courts11 Apr 1958Allowed

Janwatraj Vs Jethmal

Rajasthan High Court · AIR 1958 Raj 343

Contract Act, 1872 — Section 124, 126Limitation Act, 1908 — Article 115, 83
High Courts03 Apr 1958Dismissed

Hoti Lal Vs Raj Bahadur

Rajasthan High Court · AIR 1959 Raj 227 : (1959) RLW 337

Constitution of India, 1950 — Article 102(1), 58Representation of the People Act, 1951 — Section 100(1), 55A(2), 9(1)