High Courts20 Jan 1973Partly Allowed

Jugal Kishore Vs State of Rajasthan and Others

Rajasthan High Court · AIR 1973 Raj 244 : (1973) RLW 250 : (1973) WLN 52

Constitution of India, 1950 — Article 14, 19(1), 31(3), 31A(1), 31BRajasthan Colonisation Act, 1954 — Section 22Rajasthan Tenancy Act, 1955 — Section 15A
High Courts18 Jan 1973Allowed

Smt. Ramniwasi Vs Madanlal

Rajasthan High Court · AIR 1973 Raj 295 : (1973) RLW 519 : (1973) WLN 65

Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63
High Courts22 Dec 1972Dismissed

Chenaram Vs State of Rajasthan and Another

Rajasthan High Court · (1973) RLW 36 : (1972) WLN 1025

Army Act, 1950 — Section 164, 165Central Excises and Salt Act, 1944 — Section 36Constitution of India, 1950 — Article 136, 141, 223, 226, 227