High Courts07 Dec 1972Dismissed

Ratan Lal Vs Moti Lal

Rajasthan High Court · (1973) RLW 118 : (1972) WLN 918

Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)(c)
High Courts04 Dec 1972

State Vs Bhanwar Lal Bansal

Rajasthan High Court · (1973) CriLJ 1749

Evidence Act, 1872 — Section 114, 73Penal Code, 1860 (IPC) — Section 34, 415, 417, 420, 482Trade and Merchandise Marks Act, 1958 — Section 2, 6, 7, 78, 79
High Courts24 Nov 1972Dismissed

Hiranand Vs Umaid Raj

Rajasthan High Court · AIR 1973 Raj 120 : (1973) RLW 32 : (1972) WLN 926

Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13, 13(1), 13(4), 13(6)Transfer of Property Act, 1882 — Section 106
High Courts21 Nov 1972Dismissed

Roshanlal Vs Kailash Prasad

Rajasthan High Court · AIR 1973 Raj 141 : (1973) RLW 83 : (1972) WLN 931

Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13Transfer of Property Act, 1882 — Section 113