High Courts21 Nov 1972Dismissed
Assistant Commercial Taxes Officer Vs Kanak Brothers
Rajasthan High Court · (1973) RLW 11 : (1972) WLN 882
Limitation Act, 1963 — Section 5
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,273 of 2,400
High Courts20 Nov 1972Allowed
Pannalal Vs Union of India (UOI) and Others
Rajasthan High Court · AIR 1973 Raj 150
Administration of Evacuee Property Act, 1950 — Section 10(1), 10(2)Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 12
High Courts20 Nov 1972
State of Rajasthan Vs Manga and Another
Rajasthan High Court · (1973) CriLJ 1075 : (1973) RLW 58
Constitution of India, 1950 — Article 134Penal Code, 1860 (IPC) — Section 302, 34, 380, 396, 411
High Courts15 Nov 1972Dismissed
Union of India (UOI) Vs B.S. Misra
Rajasthan High Court · (1973) RLW 99 : (1972) WLN 1081
Constitution of India, 1950 — Article 14, 16, 20, 311
High Courts13 Nov 1972Dismissed
Smt. Chhagani and Another Vs Smt. Tara Kumari and Another
Rajasthan High Court · (1972) WLN 972
Civil Procedure Code, 1908 (CPC) — Section 148, 149, 151
High Courts13 Nov 1972
Additional Commissioner of Income Tax Vs Bhanwarlal Sohanlal
Rajasthan High Court · (1973) 92 ITR 558 : (1973) RLW 124 : (1972) WLN 985
Income Tax Act, 1961 — Section 256(2)
High Courts10 Nov 1972Dismissed
Zoraster and Co. Private Ltd. Vs The Commissioner Income Tax
Rajasthan High Court · (1973) RLW 153 : (1972) WLN 956
Income Tax Act, 1961 — Section 66(5)
High Courts10 Nov 1972Allowed
Roshan Lal Seth Vs The University of Rajasthan
Rajasthan High Court · (1973) RLW 154 : (1972) WLN 874
Rajasthan University Regulations — Regulation 12
High Courts10 Nov 1972Allowed
Bhanwar Lal and Another Vs Dhanraj
Rajasthan High Court · AIR 1973 Raj 212 : (1972) RLW 696 : (1972) WLN 999
Civil Procedure Code, 1908 (CPC) — Section 100, 101
High Courts09 Nov 1972Allowed
The Jaipur Spinning and Weaving Mills Ltd. Vs The State of Rajasthan and Others
Rajasthan High Court · (1973) RLW 183 : (1972) WLN 1097
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2Penal Code, 1860 (IPC) — Section 441, 447
High Courts09 Nov 1972
Commissioner of Income Tax Vs Lakshman Swaroop Gupta and Brothers
Rajasthan High Court · (1975) 100 ITR 222 : (1972) WLN 1076
Income Tax Act, 1961 — Section 3(1), 68, 69
High Courts09 Nov 1972Allowed
Suresh Kumar Sharma Vs Idol Laxmanji Maharaj
Rajasthan High Court · (1972) WLN 977
Limitation Act, 1963 — Section 5
High Courts03 Nov 1972
K.K. Pandey Vs Narpat Singh
Rajasthan High Court · (1973) CriLJ 1640 : (1972) WLN 980
Constitution of India, 1950 — Article 32Penal Code, 1860 (IPC) — Section 30, 477
High Courts02 Nov 1972Dismissed
Om Prakash Vs Smt. Chand Devi
Rajasthan High Court · (1973) RLW 194 : (1972) WLN 878
High Courts02 Nov 1972
Agrawal Engineering and Construction Co. Vs State of Rajasthan
Rajasthan High Court · (1973) RLW 138 : (1973) 31 STC 92 : (1972) WLN 890
Rajasthan Sales Tax Act, 1954 — Section 2(f), 5A
High Courts01 Nov 1972Dismissed
Tarachand and Others Vs Kesrimal and Others
Rajasthan High Court · AIR 1973 Raj 123 : (1973) RLW 128
Registration Act, 1908 — Section 34, 58, 59Transfer of Property Act, 1882 — Section 3, 59
High Courts01 Nov 1972Dismissed
Deep Chand Jain and Another Vs State of Rajasthan and Others
Rajasthan High Court · (1972) WLN 1015
Constitution of India, 1950 — Article 14, 309, 311
High Courts31 Oct 1972Allowed
Balumal and Another Vs J.P. Chandani and Others
Rajasthan High Court · AIR 1973 Raj 153 : (1972) WLN 901
Arbitration Act, 1940 — Section 31
High Courts27 Oct 1972Allowed
Official Liquidator of Maharaja Kishangarh Mills Limited (In liquidation) Vs Mahesh Metal Works
Rajasthan High Court · (1973) RLW 151 : (1972) WLN 961
COMPANIES ACT, 1956 — Section 301, 446
High Courts27 Oct 1972Dismissed
Delhi Cloth and General Mills Co. Ltd. and Another Vs R.R. Gupta, CTO and State of Rajasthan
Rajasthan High Court · (1973) RLW 77 : (1972) WLN 851
Constitution of India, 1950 — Article 226, 227, 228