High Courts25 Sept 1972
Sahib Zada Adbul Bais Khan Vs Budh Singh Bapna
Rajasthan High Court · AIR 1973 Raj 201 : (1972) WLN 908
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2(3), Order 39 Rule 2(4), 60(1)
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,275 of 2,400
High Courts22 Sept 1972Dismissed
Radhey Shyam Vs Vijai Singh, District Magistrate and Others
Rajasthan High Court · (1972) WLN 772
Constitution of India, 1950 — Article 167, 226
High Courts21 Sept 1972Dismissed
Sugan Chand Vs Govindram Bansal
Rajasthan High Court · (1972) WLN 732
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 136
High Courts18 Sept 1972
Hiralal Maganlal Parikh Vs Commissioner of Income Tax
Rajasthan High Court · (1973) 92 ITR 49 : (1972) WLN 744
Companies Act, 1956 — Section 326, 377Income Tax Act, 1922 — Section 66(1)
High Courts15 Sept 1972Allowed
Kesumal Mohanlal Liquor Contractor and Others Vs The Municipal Council
Rajasthan High Court · (1973) RLW 25 : (1972) WLN 692
Rajasthan Municipalities (Octroi) Rules, 1962 — Rule 8Rajasthan Municipalities Act, 1959 — Section 104
High Courts15 Sept 1972Allowed
Mahender Singh and Another Vs The State of Raj.
Rajasthan High Court · (1972) WLN 790
Penal Code, 1860 (IPC) — Section 302, 304, 307, 34, 447
High Courts15 Sept 1972Dismissed
Vinay Kumar Vs Smt. Purnima Devi
Rajasthan High Court · AIR 1973 Raj 32 : (1972) WLN 698
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 3Hindu Marriage Act, 1955 — Section 24
High Courts14 Sept 1972Allowed
K.D. Ghouri Vs Nanik Ram K. Israni
Rajasthan High Court · (1973) RLW 20 : (1972) WLN 780
Penal Code, 1860 (IPC) — Section 500, 501
High Courts13 Sept 1972Allowed
Jupiter General Insurance Co. Ltd. Vs Dhandhiya Jwellers, Jaipur
Rajasthan High Court · AIR 1973 Raj 156 : (1972) WLN 696
Civil Procedure Code, 1908 (CPC) — Section 75, 77
High Courts12 Sept 1972Allowed
Nanda Vs The District Judge and Others
Rajasthan High Court · (1972) RLW 512 : (1972) WLN 575
Civil Procedure Code, 1908 (CPC) — Section 100, 115Provincial Insolvency Act, 1920 — Section 75Provincial Small Cause Courts Act, 1887 — Section 25
High Courts12 Sept 1972Dismissed
Panchulal Vs Ganeshilal Maheshwari
Rajasthan High Court · AIR 1973 Raj 12 : (1973) RLW 182 : (1972) WLN 658
Evidence Act, 1872 — Section 3, 73
High Courts08 Sept 1972
Sua Lal Vs State of Rajasthan
Rajasthan High Court · (1972) RLW 620 : (1972) WLN 738
Constitution of India, 1950 — Article 29Penal Code, 1860 (IPC) — Section 375, 376, 511
High Courts07 Sept 1972
Sohan Lal and Another Vs Smt. Manohar Bai and Others
Rajasthan High Court · AIR 1973 Raj 160 : (1972) WLN 894
Easements Act, 1882 — Section 15, 33
High Courts05 Sept 1972Allowed
Chittar Singh and Others Vs State of Rajasthan and Another
Rajasthan High Court · (1972) RLW 506 : (1972) WLN 835
Criminal Procedure Code, 1898 (CrPC) — Section 514
High Courts04 Sept 1972
Jagannath and Others Vs Satya Narain and Others
Rajasthan High Court · AIR 1973 Raj 13 : (1972) RLW 491 : (1972) WLN 709
Civil Procedure Code, 1908 (CPC) — Section 9Rajasthan Public Trusts Act, 1959 — Section 29, 73
High Courts30 Aug 1972
Smt. Patasi Vs Ganesh
Rajasthan High Court · (1973) CriLJ 439 : (1972) RLW 603 : (1972) WLN 630
Criminal Procedure Code, 1898 (CrPC) — Section 488, 488(1), 488(2), 488(5)
High Courts30 Aug 1972Allowed
Ram Lal and Others Vs The State of Rajasthan
Rajasthan High Court · (1972) WLN 728
Criminal Procedure Code, 1898 (CrPC) — Section 107, 112, 151
High Courts28 Aug 1972
Devilal Vs Chander Singh
Rajasthan High Court · AIR 1973 Raj 1 : (1972) RLW 427 : (1972) WLN 571
Rajasthan Municipalities Act, 1959 — Section 4
High Courts28 Aug 1972Dismissed
Pyarelal Premi Vs Director of Education (Primary and Secondary) and Others
Rajasthan High Court · (1972) WLN 618
High Courts23 Aug 1972Dismissed
Dhanraj Jain Vs Smt. Suraj Bai
Rajasthan High Court · AIR 1973 Raj 7 : (1972) RLW 612 : (1972) WLN 623
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2Constitution of India, 1950 — Article 14Hindu Adoptions and Maintenance Act, 1956 — Section 11, 4, 6, 9