High Courts22 Aug 1972Dismissed

Lalta Prasad Vs Ganga Sahai

Rajasthan High Court · AIR 1973 Raj 93 : (1972) WLN 616

Guardians and Wards Act, 1890 — Section 19Hindu Minority and Guardianship Act, 1956 — Section 13, 2
High Courts04 Aug 1972Dismissed

State Vs S.B. Saxena

Rajasthan High Court · (1972) RLW 465 : (1972) WLN 642

Evidence Act, 1872 — Section 165Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 6