High Courts21 Feb 1973Allowed
Jeewanpuri Vs Union of India (UOI)
Rajasthan High Court · (1973) RLW 350 : (1973) 6 WLN 194
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 154, 309, 310, 311
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,270 of 2,400
High Courts21 Feb 1973
Mst. Shankari Vs Girdharilal and Others
Rajasthan High Court · (1973) RLW 326 : (1973) WLN 124
Criminal Procedure Code, 1898 (CrPC) — Section 145, 435
High Courts17 Feb 1973Dismissed
State Vs Hindo Open Sugar Mills and Others
Rajasthan High Court · AIR 1974 Raj 110 : (1973) RLW 633 : (1973) WLN 557
Rajasthan High Court Ordinance, 1949 — Section 18, 18(1)
High Courts16 Feb 1973Dismissed
Thakur Chandra Singhji Istmradar Vs Hamir Singh Raja Janak Singh
Rajasthan High Court · AIR 1973 Raj 261 : (1973) WLN 219
Ajmer Abolition of Intermediaries and Land Reforms Act, 1955 — Section 12, 12(2)(3), 78, 78(1)Civil Procedure Code, 1908 (CPC) — Section 9Hindu Adoptions and Maintenance Act, 1956 — Section 4
High Courts15 Feb 1973Allowed
Narayan Singh Vs Chhatarsingh and Another
Rajasthan High Court · AIR 1973 Raj 347 : (1973) RLW 330 : (1973) WLN 128
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 29Contract Act, 1872 — Section 128Rajasthan Relief of Agricultural Indebtedness Act, 1957 — Section 6
High Courts15 Feb 1973
Kishansingh Vs The State of Rajasthan
Rajasthan High Court · (1974) CriLJ 238 : (1973) RLW 327 : (1973) WLN 176
Criminal Procedure Code, 1898 (CrPC) — Section 10, 192
High Courts13 Feb 1973Partly Allowed
The State of Rajasthan Vs Motiram
Rajasthan High Court · AIR 1973 Raj 223 : (1973) RLW 339 : (1973) WLN 132
Civil Procedure Code, 1908 (CPC) — Section 151Contract Act, 1872 — Section 56, 73Evidence Act, 1872 — Section 115
High Courts12 Feb 1973
Nathmal Bhaironbux and Co. and Others Vs Kashi Ram and Others
Rajasthan High Court · AIR 1973 Raj 271 : (1973) WLN 505
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 16, Order 26 Rule 11, Order 26 Rule 12(2), Order 8 Rule 6, 97Contract Act, 1872 — Section 182, 215, 218, 23, 34
High Courts07 Feb 1973Dismissed
Hastimal and Others Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1973 Raj 285
Constitution of India, 1950 — Article 226
High Courts07 Feb 1973
Lakhpat Raj Vs Abdul Karim
Rajasthan High Court · (1973) CriLJ 1447 : (1973) RLW 300 : (1973) WLN 160
Criminal Procedure Code, 1898 (CrPC) — Section 197, 270Government of India Act, 1935 — Section 197, 270Penal Code, 1860 (IPC) — Section 120B, 161, 202, 409, 466
High Courts06 Feb 1973Dismissed
Union of India (UOI) Vs Maharaja Shri Umed Mills Ltd.
Rajasthan High Court · (1973) RLW 316 : (1973) 6 WLN 83
Central Excises and Salt Act, 1944 — Section 3, 40Constitution of India, 1950 — Article 205
High Courts06 Feb 1973Dismissed
Rajasthan Mineral and Co., Jaipur Vs Union of India (UOI) and Others
Rajasthan High Court · AIR 1973 Raj 289 : (1973) RLW 513 : (1973) WLN 233
Mineral Concession Rules, 1960 — Rule 24
High Courts06 Feb 1973
Gulam Mohammad Vs State of Rajasthan
Rajasthan High Court · (1973) RLW 287 : (1973) 6 WLN 171
Constitution of India, 1950 — Article 14, 16, 220, 226
High Courts02 Feb 1973
Deoki Nandan Vs Baij Nath
Rajasthan High Court · (1973) CriLJ 1636 : (1973) RLW 321 : (1973) WLN 150
Criminal Procedure Code, 1898 (CrPC) — Section 107, 117, 145
High Courts01 Feb 1973
Ramu Ram Vs Lumba Ram
Rajasthan High Court · (1973) CriLJ 1732 : (1973) RLW 285 : (1973) WLN 33
Criminal Procedure Code, 1898 (CrPC) — Section 133, 134, 135, 137, 139
High Courts01 Feb 1973Dismissed
Smt. Chanda Vs Sheokaran and Others
Rajasthan High Court · (1973) RLW 282 : (1973) 6 WLN 79
Hindu Marriage Act, 1955 — Section 14, 22, 26
High Courts31 Jan 1973Dismissed
Jhuma Ram Vs Prami Bai
Rajasthan High Court · AIR 1973 Raj 234 : (1973) RLW 279 : (1973) WLN 147
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 9
High Courts31 Jan 1973
Dhanni and Another Vs State of Rajasthan and Others
Rajasthan High Court · (1973) CriLJ 1336 : (1973) RLW 274 : (1973) WLN 153
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 104, 300, 302, 323, 325
High Courts29 Jan 1973Dismissed
Brijlal and Another Vs Premchand
Rajasthan High Court · AIR 1974 Raj 124 : (1973) RLW 268 : (1973) WLN 116
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts25 Jan 1973Dismissed
Bhagwandas Vs Nasir Mohd.
Rajasthan High Court · AIR 1973 Raj 237 : (1973) RLW 266 : (1973) WLN 41
Motor Vehicles Act, 1939 — Section 31