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Rajasthan High Court judgments

47,996 judgments · page 2,269 of 2,400

High Courts23 Mar 1973Dismissed

Mirchumal Vs Ramchandra and Another

Rajasthan High Court · AIR 1973 Raj 313 : (1973) RLW 500 : (1973) WLN 214

Civil Procedure Code, 1908 (CPC) — Section 100, 101Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)
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High Courts21 Mar 1973

State Vs Sardara

Rajasthan High Court · (1974) CriLJ 43

Criminal Procedure Code, 1898 (CrPC) — Section 164, 337, 342, 374, 376Evidence Act, 1872 — Section 114, 133Penal Code, 1860 (IPC) — Section 201, 302, 34, 363, 367
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High Courts21 Mar 1973

State Vs Saradara

Rajasthan High Court · (1973) RLW 290 : (1973) 6 WLN 436

Criminal Procedure Code, 1898 (CrPC) — Section 164, 337, 342, 374, 376Evidence Act, 1872 — Section 133, 144Penal Code, 1860 (IPC) — Section 201, 302, 34, 363, 367
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High Courts09 Mar 1973

State of Rajasthan Vs Raghunath Singh

Rajasthan High Court · AIR 1974 Raj 4 : (1973) RLW 387 : (1973) WLN 424

Constitution of India, 1950 — Article 299Contract Act, 1872 — Section 70Mineral Concession Rules, 1949 — Rule 4
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High Courts09 Mar 1973Dismissed

Mahendra Singh Vs Sohan Raj

Rajasthan High Court · AIR 1973 Raj 219 : (1973) RLW 382 : (1973) WLN 200

Civil Procedure Code, 1908 (CPC) — Section 117, 4Limitation Act, 1963 — Section 29(2)Rajasthan High Court Ordinance, 1949 — Section 18
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High Courts06 Mar 1973

Union of India (UOI) Vs Harcharan Singh

Rajasthan High Court · (1973) RLW 356 : (1973) 6 WLN 180

Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 311Government of India Act, 1935 — Section 240
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