High Courts08 Jul 1976Dismissed
Ved Prakash Vs Anand Prakash
Rajasthan High Court · (1976) WLN 246
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)(i)
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,232 of 2,400
High Courts05 Jul 1976
Union of India (UOI) Vs Mohan Lal
Rajasthan High Court · (1976) WLN 249
Civil Procedure Code, 1908 (CPC) — Section 80Penal Code, 1860 (IPC) — Section 324, 34
High Courts01 Jul 1976Allowed
Nemi Chand Agarwal Vs State of Rajasthan and Others
Rajasthan High Court · (1976) WLN 300
Rajasthan Minor Mineral Concession Rules, 1959 — Rule 11, 18
High Courts01 Jul 1976
Immamudin and Others Vs Mst. Khatoon and Others
Rajasthan High Court · (1976) WLN 774
Fatal Accidents Act, 1855 — Section 1A
High Courts03 Jun 1976Dismissed
Bombay Electric and General Agencies and Another Vs Income Tax Officer and Another
Rajasthan High Court · (1976) WLN 169
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 127, 144B, 153
High Courts27 May 1976Allowed
Bajrang Singh Shekhawat and Another Vs University of Jodhpur and Another
Rajasthan High Court · (1976) RLW 310 : (1976) WLN 148
Constitution of India, 1950 — Article 226
High Courts14 May 1976
Bhanwarlal Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1976 Raj 215 : (1976) RLW 338 : (1976) 9 WLN 277
Contract Act, 1872 — Section 5, 6Rajasthan Excise Rules, 1956 — Rule 67I, 67KK, 74(5), 93
High Courts12 May 1976Allowed
Kaloo Singh Vs Asstt. Mining Engineer (Recovery) Mines and Geological Department and Another
Rajasthan High Court · AIR 1976 Raj 199 : (1976) RLW 245 : (1976) 9 WLN 204
Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 39(2)
High Courts12 May 1976Dismissed
State of Rajasthan Vs Ramnarayan Upadhaya
Rajasthan High Court · (1976) RLW 287 : (1976) WLN 234
Civil Procedure Code, 1908 (CPC) — Section 109, 110Constitution of India, 1950 — Article 133, 134Criminal Procedure Code, 1973 (CrPC) — Section 107, 397, 457, 482
High Courts11 May 1976Allowed
Vishnu Kumar Vs State Bank of Bikaner and Jaipur and Others
Rajasthan High Court · AIR 1976 Raj 195 : (1976) RLW 261 : (1976) 9 WLN 222
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 1, Order 10 Rule 2, Order 10 Rule 4
High Courts10 May 1976Dismissed
Tagaram Vs State Transport Appellate Tribunal and Others
Rajasthan High Court · (1976) WLN 181
Motor Vehicles Act, 1988 — Section 64(1)(f)
High Courts10 May 1976
Ram Khilari and Others Vs Union of India (UOI) and Others
Rajasthan High Court · AIR 1976 Raj 219 : (1976) RLW 320 : (1976) 9 WLN 300
Constitution of India, 1950 — Article 16Railway Servants (Discipline and Appeal) Rules, 1968 — Rule 10, 11, 12, 13, 14
High Courts07 May 1976Allowed
Pukhraj Vs Mishrimal
Rajasthan High Court · (1976) RLW 243 : (1976) WLN 251
Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 74Foreign Exchange Regulation Act, 1973 — Section 2
High Courts06 May 1976Dismissed
Badri Das Vs The State of Rajasthan
Rajasthan High Court · (1976) RLW 234 : (1976) WLN 218
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 484Penal Code, 1860 (IPC) — Section 299, 302, 304, 324
High Courts05 May 1976
State Vs Shankariya
Rajasthan High Court · (1977) CriLJ 684 : (1976) RLW 275 : (1976) 9 WLN 258
Criminal Procedure Code, 1973 (CrPC) — Section 114, 133, 164, 311, 342Evidence Act, 1872 — Section 45Identification of Prisoners Act, 1920 — Section 5
High Courts05 May 1976Dismissed
Laxmi Chand Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1976 Raj 197 : (1976) RLW 303
Limitation Act, 1963 — Section 5Motor Vehicles Act, 1939 — Section 58, 64
High Courts04 May 1976Dismissed
Tiwari Pradyumna Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (1976) RLW 285 : (1976) WLN 164
Constitution of India, 1950 — Article 226
High Courts04 May 1976
Kanhiya Vs State of Rajasthan
Rajasthan High Court · (1976) CriLJ 1652 : (1976) RLW 251
Criminal Procedure Code, 1973 (CrPC) — Section 46Evidence Act, 1872 — Section 26, 27Penal Code, 1860 (IPC) — Section 302, 379, 411
High Courts03 May 1976Dismissed
Delhi Cloth and General Mills Co. Ltd. and Others Vs R.R. Gupta, Commercial Tax Officer and Another
Rajasthan High Court · (1976) WLN 326
Additional Duties of Excise (Goods of Special Importance) Act, 1957 — Section 2Central Excises and Salt Act, 1944 — Section 12, 13, 14Constitution of India, 1950 — Article 226, 32
High Courts27 Apr 1976
Swaroop Singh and Another etc. Vs The State of Rajasthan
Rajasthan High Court · (1976) CriLJ 1655 : (1976) RLW 217
Criminal Procedure Code, 1973 (CrPC) — Section 2, 207, 209, 309Penal Code, 1860 (IPC) — Section 149, 302, 327