High Courts23 Apr 1976Dismissed
Umesh Chandra Vs The State of Rajasthan
Rajasthan High Court · (1976) RLW 240 : (1976) WLN 201
Penal Code, 1860 (IPC) — Section 302, 363, 364
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,233 of 2,400
High Courts23 Apr 1976Dismissed
B.P. Joshi and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1976) RLW 254 : (1976) WLN 209
Rajasthan Educational Service Rules, 1960 — Rule 25
High Courts22 Apr 1976Partly Allowed
Nathulal and Others Vs Union of India (UOI) and Others
Rajasthan High Court · AIR 1976 Raj 202 : (1976) RLW 315 : (1976) 9 WLN 238
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 68D(1), 68D(2), 68D(3)Rajasthan State Road Transport Services (Development) Rules, 1965 — Rule 6(4)
High Courts22 Apr 1976Partly Allowed
S. Zoraster and Co. (Supplies) Pvt. Ltd. Vs The Union of India (UOI) and Others
Rajasthan High Court · AIR 1976 Raj 190 : (1976) RLW 185 : (1976) 9 WLN 180
High Courts21 Apr 1976Dismissed
Union of India (UOI) Vs Rajasthan Anushakti Karamchari Union and Another
Rajasthan High Court · (1976) RLW 192 : (1976) WLN 150
Industrial Disputes Act, 1947 — Section 17, 33
High Courts21 Apr 1976Dismissed
Smt. Basanti Devi and Others Vs Abdul Sattar and Others
Rajasthan High Court · AIR 1976 Raj 239 : (1976) RLW 220
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 1, Order 20 Rule 2, Order 20 Rule 3, Order 41 Rule 30, Order 41 Rule 31Rajasthan High Court of Judicature Rules, 1952 — Rule 88(2)
High Courts21 Apr 1976Dismissed
Balu Mal Vs J.P. Chandani and Others
Rajasthan High Court · AIR 1977 Raj 14
Arbitration Act, 1940 — Section 13, 14, 15, 16, 41Civil Procedure Code, 1908 (CPC) — Order 13 Rule 9Constitution of India, 1950 — Article 226, 227
High Courts15 Apr 1976Dismissed
Kundan Singh Jhala Vs The State of Rajasthan
Rajasthan High Court · (1976) WLN 175
Constitution of India, 1950 — Article 311
High Courts15 Apr 1976Allowed
Gordhan Lal Vs S.K. Durgia and Another
Rajasthan High Court · (1976) WLN 188
Rajasthan State Electricity Board (Service of Engineers) Regulations — Item 4
High Courts13 Apr 1976Dismissed
Suresh Kumar and Others Vs Ramchandra and Others
Rajasthan High Court · (1976) RLW 184 : (1976) WLN 123
Criminal Procedure Code, 1973 (CrPC) — Section 141, 145, 146
High Courts06 Apr 1976Dismissed
Indar Mal Vs Babu Lal
Rajasthan High Court · AIR 1977 Raj 160
Civil Procedure Code, 1908 (CPC) — Section 151Hindu Adoptions and Maintenance Act, 1956 — Section 20
High Courts06 Apr 1976
The United India Fire and General Insurance Co. Ltd. and Another Vs Mst. Sayar Kanwar and Others
Rajasthan High Court · AIR 1976 Raj 178 : (1976) RLW 263
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227Motor Vehicles Act, 1939 — Section 110B, 95, 96
High Courts06 Apr 1976
Indar Mal Vs Babulal
Rajasthan High Court · (1976) RLW 142 : (1976) WLN 104
Civil Procedure Code, 1908 (CPC) — Section 115, 151Hindu Adoptions and Maintenance Act, 1956 — Section 16, 18, 20
High Courts05 Apr 1976Allowed
Nathulal and Another Vs Mangoo and Another
Rajasthan High Court · AIR 1976 Raj 208 : (1976) RLW 299 : (1976) 9 WLN 245
Limitation Act, 1908 — Section 75
High Courts01 Apr 1976Dismissed
Bhurekhan Vs State of Rajasthan and Others
Rajasthan High Court · (1976) WLN 73
Constitution of India, 1950 — Article 226
High Courts01 Apr 1976Dismissed
Bhure Khan Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1976 Raj 184 : (1976) RLW 148
Constitution of India, 1950 — Article 226Rajasthan Panchayat and Nyaya Panchayat (General) Rules, 1961 — Rule 15
High Courts01 Apr 1976Dismissed
Durgalal Vs Hari Ram and Others
Rajasthan High Court · AIR 1976 Raj 185 : (1976) RLW 159 : (1976) 9 WLN 35
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9, Order 43 Rule 1Rajasthan High Court Ordinance, 1949 — Section 18(2)
High Courts31 Mar 1976
Prahlad Vs State of Rajasthan
Rajasthan High Court · (1977) CriLJ 694 : (1976) RLW 249 : (1976) 9 WLN 231
Essential Commodities Act, 1955 — Section 3, 7General Clauses Act, 1897 — Section 7
High Courts30 Mar 1976
Hajialisher Vs The State of Rajasthan
Rajasthan High Court · (1976) CriLJ 1658 : (1976) RLW 232
Criminal Procedure Code, 1973 (CrPC) — Section 438, 439, 458Penal Code, 1860 (IPC) — Section 302
High Courts22 Mar 1976
Gurdayal Singh Vs State of Rajasthan
Rajasthan High Court · (1977) CriLJ 148 : (1976) RLW 145 : (1976) 9 WLN 28
Penal Code, 1860 (IPC) — Section 114, 468