High Courts12 Mar 1976

Babulal Vs The State of Rajasthan

Rajasthan High Court · (1977) CriLJ 59 : (1976) RLW 345

Criminal Procedure Code, 1973 (CrPC) — Section 209, 313, 342Penal Code, 1860 (IPC) — Section 300, 302, 304, 307
High Courts08 Mar 1976Dismissed

Bhura and Another Vs Bahadursingh and Another

Rajasthan High Court · AIR 1976 Raj 249 : (1976) RLW 212 : (1976) 9 WLN 44

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4, 100, 101Evidence Act, 1872 — Section 18Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)
High Courts04 Mar 1976

Ramjidas and Others Vs State of Rajasthan

Rajasthan High Court · (1977) CriLJ 591 : (1976) RLW 207 : (1976) 9 WLN 51

Criminal Procedure Code, 1973 (CrPC) — Section 116, 125, 127, 137, 139Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307