High Courts11 Aug 1976
Data Ram and Others Vs State of Rajasthan
Rajasthan High Court · (1977) CriLJ 1428 : (1976) RLW 484
Evidence Act, 1872 — Section 114, 133Penal Code, 1860 (IPC) — Section 395, 397
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,231 of 2,400
High Courts06 Aug 1976
Mansukh Ram Vs The State and Another
Rajasthan High Court · (1977) CriLJ 563 : (1976) RLW 443 : (1976) 9 WLN 445
Criminal Procedure Code, 1973 (CrPC) — Section 107, 116, 145, 146
High Courts05 Aug 1976
Sheo Karan Vs State of Rajasthan
Rajasthan High Court · (1976) WLN 292
Penal Code, 1860 (IPC) — Section 376, 377
High Courts04 Aug 1976
Ramnath Khanna Vs State of Rajasthan and Others
Rajasthan High Court · (1976) RLW 404 : (1976) WLN 386
Rajasthan Medical and Health Service Rules, 1963 — Rule 6(1)
High Courts03 Aug 1976Dismissed
Jaswant Singh Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1977 Raj 42 : (1976) RLW 394 : (1976) 9 WLN 410
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 51, 60, 74Rajasthan Motor Vehicles Taxation Rules, 1951 — Rule 230
High Courts03 Aug 1976Allowed
Rajasthan State Road Transport Corporation, Jaipur Vs The Regional Transport Authority, Jaipur and Others
Rajasthan High Court · AIR 1977 Raj 136 : (1976) RLW 365 : (1976) 9 WLN 352
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 63, 63(3), 63(3A), 63A(2), 64A
High Courts03 Aug 1976
Bashir Vs The State of Rajasthan
Rajasthan High Court · (1976) RLW 398 : (1976) WLN 488
Criminal Procedure Code, 1973 (CrPC) — Section 107, 108, 109, 110, 111Penal Code, 1860 (IPC) — Section 147, 323, 324, 440, 452
High Courts02 Aug 1976Dismissed
State of Rajasthan Vs Ram Charan Heda
Rajasthan High Court · (1976) WLN 253
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 309
High Courts23 Jul 1976
Tara and Lakha Vs State of Rajasthan
Rajasthan High Court · (1976) RLW 589 : (1976) WLN 853
Criminal Procedure Code, 1973 (CrPC) — Section 107, 313Evidence Act, 1872 — Section 145, 157Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 302
High Courts23 Jul 1976Partly Allowed
Immamudin and Others Vs Mst. Khatoon and Others
Rajasthan High Court · AIR 1977 Raj 142
First Accidents Act, 1855 — Section 1A, 2
High Courts23 Jul 1976
Abdul Razaq Vs Dhoop Chand
Rajasthan High Court · (1976) WLN 287
Arbitration Act, 1940 — Section 30, 33
High Courts22 Jul 1976Allowed
Suresh Kumar Vs University of Rajasthan and Others
Rajasthan High Court · (1976) WLN 317
High Courts22 Jul 1976
Dr. Shiv Ray and Another Vs State
Rajasthan High Court · (1977) CriLJ 843 : (1976) RLW 371 : (1976) 9 WLN 330
Criminal Procedure Code, 1973 (CrPC) — Section 161, 209, 347, 432, 484Penal Code, 1860 (IPC) — Section 323, 342, 347, 354, 376
High Courts21 Jul 1976Allowed
Govind Singh Vs The State Transport Appellate Tribunal, Rajasthan, Jaipur and Others
Rajasthan High Court · AIR 1977 Raj 108
Motor Vehicles Act, 1939 — Section 43, 68F(2), 68G
High Courts21 Jul 1976
Satyapal Vs Sarad Kumar
Rajasthan High Court · (1976) WLN 244
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)(h)
High Courts21 Jul 1976Allowed
Mastana Dudh Utpadak Sahkari Samiti, Pali Vs Board of Revenue for Rajasthan, Ajmer and Others
Rajasthan High Court · AIR 1977 Raj 4 : (1976) RLW 380 : (1976) 9 WLN 349
Rajasthan Land Revenue Act, 1956 — Section 10, 77
High Courts20 Jul 1976Allowed
Man Industrial Corporation Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (1976) WLN 273
Central Sales Tax Act, 1956 — Section 9
High Courts14 Jul 1976Allowed
Amarjeet Singh Vs The State of Rajasthan
Rajasthan High Court · (1980) WLN 325
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 147, 148, 307, 452
High Courts12 Jul 1976Dismissed
Saremal Ratanchand Vs Juhar Mal Bhabutmal
Rajasthan High Court · AIR 1977 Raj 85 : (1976) RLW 376 : (1976) 9 WLN 332
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)
High Courts08 Jul 1976Allowed
Babulal Vs The State of Rajasthan and Others
Rajasthan High Court · (1976) WLN 221
Constitution of India, 1950 — Article 226