High Courts16 Sept 1976
Sawai Ram and Another Vs State of Rajasthan
Rajasthan High Court · (1976) WLN 430
Penal Code, 1860 (IPC) — Section 147, 313, 325, 448Probation of Offenders Act, 1958 — Section 4
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,230 of 2,400
High Courts08 Sept 1976Dismissed
Pyarasingh Vs State of Rajasthan and Others
Rajasthan High Court · (1976) RLW 542 : (1976) WLN 729
Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts07 Sept 1976Allowed
C.P. Massey Vs Hira Chand
Rajasthan High Court · (1976) WLN 415
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)(j)
High Courts06 Sept 1976Dismissed
Ramji Lal Vs State of Rajasthan
Rajasthan High Court · (1976) WLN 433
Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts01 Sept 1976
Champalal Vs State of Rajasthan
Rajasthan High Court · (1976) WLN 737
Criminal Procedure Code, 1973 (CrPC) — Section 342Evidence Act, 1872 — Section 114Prevention of Food Adulteration Act, 1954 — Section 16, 2, 7
High Courts01 Sept 1976Dismissed
Niyamat Khan Vs Gaffar Khan
Rajasthan High Court · (1976) WLN 428
Penal Code, 1860 (IPC) — Section 380, 408, 497, 498
High Courts31 Aug 1976Allowed
Ram Swaroop Vs State of Rajasthan
Rajasthan High Court · (1976) WLN 478
Evidence Act, 1872 — Section 40, 41, 42Penal Code, 1860 (IPC) — Section 302, 328, 392
High Courts27 Aug 1976Dismissed
Bherulal Vs The State Transport Appellate Tribunal, Rajasthan, Jaipur and Others
Rajasthan High Court · AIR 1977 Raj 29 : (1976) RLW 491 : (1976) 9 WLN 458
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 62(1), 64A
High Courts27 Aug 1976
Rajoo and Others Vs State of Rajastan
Rajasthan High Court · (1977) CriLJ 837 : (1976) RLW 501
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 436Probation of Offenders Act, 1958 — Section 4
High Courts26 Aug 1976Dismissed
Smt. Veena Lodha Vs Narendra Mal Lodha
Rajasthan High Court · AIR 1977 Raj 134 : (1976) RLW 383 : (1976) 9 WLN 420
Hindu Marriage Act, 1955 — Section 19Rajasthan Civil Courts Ordinance, 1950 — Section 10(3)
High Courts26 Aug 1976Allowed
Mst. Narayanee and Others Vs State of Rajasthan
Rajasthan High Court · (1976) WLN 401
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 176, 201, 302, 501
High Courts23 Aug 1976
Janardan Prasad Vs The State of Rajasthan
Rajasthan High Court · (1977) CriLJ 68 : (1976) RLW 410 : (1976) 9 WLN 377
Criminal Procedure Code, 1973 (CrPC) — Section 207Evidence Act, 1872 — Section 154Penal Code, 1860 (IPC) — Section 300, 302, 304, 304A
High Courts23 Aug 1976Allowed
Mangu and Others Vs The State of Rajasthan
Rajasthan High Court · (1976) RLW 385 : (1976) WLN 448
Criminal Procedure Code, 1973 (CrPC) — Section 221, 222, 464Penal Code, 1860 (IPC) — Section 103, 141, 148, 149, 300
High Courts19 Aug 1976Dismissed
Rawat Ram Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1977 Raj 72 : (1976) RLW 454 : (1976) 9 WLN 467
Constitution of India, 1950 — Article 226Rajasthan Land Development Corporation Act, 1975 — Section 20, 24, 24(4)
High Courts17 Aug 1976Dismissed
Prabhu Vs Smt. Geeta
Rajasthan High Court · (1976) WLN 318
Hindu Marriage Act, 1955 — Section 13, 5
High Courts16 Aug 1976Dismissed
Shivlal Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1977 Raj 1 : (1976) RLW 391 : (1976) 9 WLN 533
Constitution of India, 1950 — Article 226Rajasthan Irrigation and Drainage Act, 1954 — Section 21, 53
High Courts16 Aug 1976Dismissed
Phool Chand and Another Vs Girraj Prasad
Rajasthan High Court · AIR 1977 Raj 38 : (1976) RLW 437 : (1976) 9 WLN 416
Evidence Act, 1872 — Section 101, 102, 103, 104Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)
High Courts11 Aug 1976
Kacharia Vs The State of Rajasthan
Rajasthan High Court · (1976) WLN 431
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 304, 323, 447Probation of Offenders Act, 1958 — Section 3, 4, 6
High Courts11 Aug 1976Dismissed
State Bank of Bikaner and Jaipur Vs Devaki Narain Bhatia
Rajasthan High Court · AIR 1977 Raj 76 : (1976) RLW 446
Arbitration Act, 1940 — Section 34, 39
High Courts11 Aug 1976Dismissed
Awami Kumar Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1977 Raj 80 : (1976) RLW 372 : (1976) 9 WLN 422
Transfer of Property Act, 1882 — Section 54