COURT ARCHIVE

Rajasthan High Court judgments

47,996 judgments · page 2,228 of 2,400

High Courts04 Nov 1976Dismissed

Barkat Singh Vs Kuldeep Singh

Rajasthan High Court · (1976) WLN 466

High Courts04 Nov 1976Dismissed

Kirorilal Vs The State of Madhya Pradesh and Another

Rajasthan High Court · AIR 1977 Raj 101 : (1977) RLW 6 : (1976) 9 WLN 652

Constitution of India, 1950 — Article 299(1)Contract Act, 1872 — Section 70

High Courts04 Nov 1976Dismissed

Chimandas and Others Vs Ehanwarlal

Rajasthan High Court · (1976) WLN 556

Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13A

High Courts03 Nov 1976

Moolchand and Another Vs State of Rajasthan

Rajasthan High Court · (1976) WLN 592

Penal Code, 1860 (IPC) — Section 325Probation of Offenders Act, 1958 — Section 3

High Courts02 Nov 1976Dismissed

Umakant and Co. Vs The Commissioner of Income Tax

Rajasthan High Court · (1976) RLW 520 : (1976) WLN 636

Income Tax Act, 1961 — Section 195, 252, 256, 266

High Courts02 Nov 1976Dismissed

Khetri Tamba Shramik Sangh Vs Union of India (UOI) and Others

Rajasthan High Court · (1977) RLW 20 : (1976) WLN 708

COMPANIES ACT, 1956 — Section 617, 619Constitution of India, 1950 — Article 226, 311

High Courts02 Nov 1976Allowed

Sri Ram Vs Ram Swaroop and Another

Rajasthan High Court · (1976) WLN 436

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 14 Rule 5

High Courts01 Nov 1976Allowed

Commercial Taxes Officer Vs Assam Roller Flour Mills and Another

Rajasthan High Court · (1976) WLN 438

Rajasthan Sales Tax Act, 1954 — Section 16(3), 2(o)

High Courts26 Oct 1976Dismissed

Devi Singh Vs Authority Under Section 28A(2) of Rajasthan Shop and Commercial Establishment Act and Others

Rajasthan High Court · (1976) WLN 535

Rajasthan Shops and Commercial Establishments Act, 1958 — Section 28A

High Courts26 Oct 1976Allowed

Vijaysingh Kalyansingh Vs R.T.A. and Others

Rajasthan High Court · (1976) WLN 453

Constitution of India, 1950 — Article 226

High Courts25 Oct 1976Allowed

Akhtar Ali Vs State of Rajasthan

Rajasthan High Court · (1976) WLN 574

Criminal Procedure Code, 1973 (CrPC) — Section 313, 391Foreigners Act, 1946 — Section 14, 3, 9Penal Code, 1860 (IPC) — Section 307, 34

High Courts21 Oct 1976Dismissed

Banshidhar and Others Vs State

Rajasthan High Court · AIR 1977 Raj 46 : (1976) RLW 570

Rajasthan General Clauses Act, 1955 — Section 6Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 — Section 15, 15(2), 40Rajasthan Tenancy Act, 1955 — Section 30E, 30E(1), 30E(2)

High Courts21 Oct 1976Allowed

Chiraguddin Vs Nazir and Others

Rajasthan High Court · (1976) WLN 577

High Courts20 Oct 1976

Daulat Ram Vs State of Rajasthan

Rajasthan High Court · (1977) CriLJ 560 : (1976) RLW 539 : (1976) 9 WLN 660

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 157, 159, 169

High Courts19 Oct 1976Allowed

Hans Raj Vs Superintending Engineer, PWD

Rajasthan High Court · (1976) WLN 463

Employees Compensation Act, 1923 — Section 30, 32

High Courts19 Oct 1976

Assistant Commercial Taxes Officer Vs Azad Bakery and Another

Rajasthan High Court · (1976) WLN 539

Rajasthan Sales Tax Act, 1954 — Section 3(1)(a)

High Courts15 Oct 1976Allowed

Manohari Vs State of Rajasthan

Rajasthan High Court · (1976) RLW 656 : (1976) WLN 745

Criminal Procedure Code, 1973 (CrPC) — Section 397, 4, 401, 437, 438

High Courts14 Oct 1976

State of Rajasthan and Others Vs V.K. Bhatia and Others

Rajasthan High Court · (1977) 1 LLJ 245 : (1976) RLW 631 : (1976) 9 WLN 488

Constitution of India, 1950 — Article 233, 233A, 309, 318, 320

High Courts13 Oct 1976

Commercial Taxes of Officer and Others Vs Bharat Krishi Yantralaya and Others

Rajasthan High Court · (1976) WLN 632

Rajasthan Sales Tax Act, 1954 — Section 15(2)(b)

High Courts13 Oct 1976

Commercial Taxes Officer Vs Bharat Krishi Yantralaya and Another

Rajasthan High Court · (1976) RLW 628 : (1977) 40 STC 451

Rajasthan Sales Tax Act, 1954 — Section 15(2)(b)Rajasthan Sales Tax Act, 1994 — Item 8(b)