High Courts07 Jan 1977
Commissioner of Income Tax Vs Tarachand Subhkaran
Rajasthan High Court · (1977) WLN 46
Income Tax Act, 1961 — Section 141, 142, 144, 147, 148
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,226 of 2,400
High Courts05 Jan 1977Dismissed
Ram Kumar and Others Vs Additional Registrar Co-operative Societies
Rajasthan High Court · (1977) WLN 3
Constitution of India, 1950 — Article 226
High Courts05 Jan 1977Allowed
Amarjeet Singh and Another Vs Mst. Bhagwan Kaur and Others
Rajasthan High Court · (1977) WLN 1
Civil Procedure Code, 1908 (CPC) — Section 114, 151
High Courts05 Jan 1977Dismissed
Smt. Jethi Vs Raman Lal and Others
Rajasthan High Court · (1977) WLN 120
Evidence Act, 1872 — Section 68
High Courts04 Jan 1977Dismissed
Teju and Others Vs Board of Revenue and Others
Rajasthan High Court · AIR 1978 Raj 16
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 4Constitution of India, 1950 — Article 226
High Courts01 Jan 1977Dismissed
Hari Ram and Another Vs State of Rajasthan and Others
Rajasthan High Court · (1977) WLN 167
Constitution of India, 1950 — Article 226
High Courts23 Dec 1976Allowed
State of Rajasthan Vs Baldeo Singh and Another
Rajasthan High Court · (1976) WLN 609
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 313Evidence Act, 1872 — Section 145, 157Penal Code, 1860 (IPC) — Section 302
High Courts21 Dec 1976Dismissed
Shantilal Vs The Khadi and Village Industries Commission and Others
Rajasthan High Court · (1976) WLN 546
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10
High Courts17 Dec 1976
Chandra Bhan Vs Ramanlal
Rajasthan High Court · (1976) WLN 542
Civil Procedure Code, 1908 (CPC) — Section 10, 151
High Courts15 Dec 1976Dismissed
Mohru Vs State
Rajasthan High Court · (1976) RLW 643 : (1976) WLN 768
Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 300, 302
High Courts15 Dec 1976Allowed
Mahalaxmi Co. Ltd. Vs Ganeshdas Tarachand
Rajasthan High Court · (1976) WLN 480
Sick Textile Undertakings (Nationalisation) Act, 1974 — Section 3, 4, 5
High Courts14 Dec 1976Allowed
Tarachand Vs State of Rajasthan
Rajasthan High Court · (1976) WLN 560
Penal Code, 1860 (IPC) — Section 395
High Courts10 Dec 1976Dismissed
Akbarali Amantali Vs Asst. Com Taxes Officer
Rajasthan High Court · (1976) RLW 648 : (1976) WLN 815
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 16, 33A, 34, 35
High Courts10 Dec 1976Allowed
Dr. Ramavtar Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (1976) WLN 494
Civil Procedure Code, 1908 (CPC) — Section 115, 80
High Courts09 Dec 1976
Laxmi Narain and Others Vs State of Rajasthan
Rajasthan High Court · (1976) WLN 594
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 395, 397, 411, 412
High Courts08 Dec 1976Dismissed
Mirchumal Vs Smt. Devi Bai
Rajasthan High Court · AIR 1977 Raj 113 : (1976) RLW 638
Hindu Marriage Act, 1955 — Section 9
High Courts08 Dec 1976Allowed
Smt. Fatma Begum Vs Bhure Khan
Rajasthan High Court · (1976) WLN 492
Employees Compensation Act, 1923 — Section 20
High Courts06 Dec 1976Dismissed
Budha Vs Board of Revenue and Others
Rajasthan High Court · (1976) WLN 483
Constitution of India, 1950 — Article 226
High Courts03 Dec 1976Allowed
Ram Avtar and Another Vs Dhan Raj and Others
Rajasthan High Court · (1977) RLW 47 : (1976) WLN 750
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 435, 439
High Courts01 Dec 1976Dismissed
Smt. Premwati Soni Jain and Others Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1977 Raj 116 : (1977) RLW 1 : (1976) 9 WLN 798
Motor Vehicles Act, 1939 — Section 110B