High Courts05 Oct 1976Dismissed

Gurdeva Singh Vs Govt. of India

Rajasthan High Court · (1976) WLN 409

Civil Procedure Code, 1908 (CPC) — Section 115Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 22, 24
High Courts05 Oct 1976Allowed

Rajasthan Udyog Vs State of Rajasthan and Others

Rajasthan High Court · AIR 1978 Raj 31 : (1976) 9 WLN 835

Land Acquisition Act, 1894 — Section 1(2)Rajasthan Land Acquisition Act, 1953 — Section 38, 4, 4(1), 4(5), 55Rajasthan Land Acquisition Rules, 1956 — Rule 32, 32(1), 32(2)
High Courts27 Sept 1976Dismissed

Ramlal Vs State of Rajasthan

Rajasthan High Court · (1976) RLW 551 : (1976) WLN 624

Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 302, 84
High Courts24 Sept 1976Allowed

Jasraj Vs State of Rajasthan and Others

Rajasthan High Court · AIR 1977 Raj 150 : (1976) RLW 660 : (1976) 9 WLN 589

Constitution of India, 1950 — Article 226Rajasthan General Clauses Act, 1955 — Section 23Rajasthan Land Acquisition Act, 1953 — Section 4, 48, 48(1), 6
High Courts20 Sept 1976Dismissed

Gopal Lal Vs Daulat Ram Mulk Raj

Rajasthan High Court · AIR 1976 Raj 254 : (1976) RLW 403 : (1976) 9 WLN 531

Provincial Insolvency Act, 1920 — Section 3(1)Rajasthan Civil Courts Ordinance, 1950 — Section 10(3)
High Courts17 Sept 1976

Chella Vs The State of Rajasthan

Rajasthan High Court · (1977) CriLJ 589 : (1976) RLW 548 : (1976) 9 WLN 605

Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 380, 392, 394, 397, 398
High Courts17 Sept 1976

Malamsingh Vs State of Rajasthan

Rajasthan High Court · (1977) CriLJ 730 : (1976) RLW 523 : (1976) 9 WLN 547

Constitution of India, 1950 — Article 134Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 197, 204, 205Penal Code, 1860 (IPC) — Section 399