COURT ARCHIVE

Rajasthan High Court judgments

47,996 judgments · page 2,210 of 2,400

High Courts13 Mar 1978Allowed

Ramavtar Gupta Vs Manak Raj and Another

Rajasthan High Court · AIR 1978 Raj 186 : (1978) 11 WLN 173

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13

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High Courts12 Mar 1978

Pukh Raj Vs Gram Panchayat Sanchore

Rajasthan High Court · (1978) WLN 55

Civil Procedure Code, 1908 (CPC) — Section 151

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High Courts10 Mar 1978

Ram Singh Vs State of Rajasthan

Rajasthan High Court · (1978) WLN 114

Criminal Procedure Code, 1973 (CrPC) — Section 431, 438Penal Code, 1860 (IPC) — Section 147, 323, 325, 332, 342Representation of the People Act, 1951 — Section 135, 136

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High Courts10 Mar 1978Dismissed

Tulsi Ram Vs The State of Rajasthan

Rajasthan High Court · (1978) WLN 538

Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 34

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High Courts09 Mar 1978

Jai Narain Vs Panna Lal

Rajasthan High Court · (1978) WLN 39

Civil Procedure Code, 1908 (CPC) — Section 151

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High Courts09 Mar 1978

Ram Deo Vs State of Rajasthan

Rajasthan High Court · (1978) WLN 92

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 420, 450, 467

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High Courts09 Mar 1978

Kartar and Others Vs State of Rajasthan

Rajasthan High Court · (1978) WLN 68

Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 164Penal Code, 1860 (IPC) — Section 161, 323, 392, 395

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High Courts08 Mar 1978

Ghansu and Others Vs The State of Rajasthan

Rajasthan High Court · (1978) WLN 27

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 147, 149, 161, 307, 308

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High Courts08 Mar 1978Allowed

Murlidhar Khunteta Vs Bhooramal

Rajasthan High Court · AIR 1978 Raj 191

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(2), Order 9 Rule 9

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High Courts02 Mar 1978

State of Rajasthan Vs M.R. Mitruka

Rajasthan High Court · (1978) CriLJ 1440 : (1978) RLW 224 : (1978) 11 WLN 96

Contempt of Courts Act, 1971 — Section 13, 15, 17, 18, 2

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High Courts01 Mar 1978

Bansidhar Rameshwar Dass and Co. Vs Asraf Ali Ramzan Ali

Rajasthan High Court · (1978) WLN 510

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6

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High Courts27 Feb 1978

Jagga and Another Vs State of Rajasthan

Rajasthan High Court · (1978) WLN 116

Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 109, 300, 307, 320, 323Probation of Offenders Act, 1958 — Section 4, 6

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High Courts24 Feb 1978