High Courts23 Jan 1978Allowed
Mohammed Saddique Hazi Hussain Firm Vs Nemichand Chunni Lal Jain and Others
Rajasthan High Court · (1978) RLW 57 : (1978) 11 WLN 88
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 38 Rule 6
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,212 of 2,400
High Courts23 Jan 1978Dismissed
Doongar Mal Vs State of Rajasthan
Rajasthan High Court · (1978) WLN 167
Criminal Procedure Code, 1973 (CrPC) — Section 195, 482, 484Penal Code, 1860 (IPC) — Section 446, 463, 466, 471, 475
High Courts20 Jan 1978Allowed
Ramchandra Vs Mahendar Singh
Rajasthan High Court · (1978) 11 WLN 365
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts20 Jan 1978Dismissed
Mst. Kariman Bai and Others Vs Laxman Lal Ram Pratap, Kota
Rajasthan High Court · AIR 1978 Raj 120 : (1978) RLW 157 : (1978) 11 WLN 28
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 6(2), 115, 47
High Courts20 Jan 1978Dismissed
Gahlot Engineering Wine Store etc. Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1979 Raj 14 : (1978) RLW 53 : (1978) 11 WLN 5
Constitution of India, 1950 — Article 13, 14, 19, 226, 31Rajasthan Excise Act, 1950 — Section 35Rajasthan Prohibition Act, 1969 — Section 1(3)
High Courts19 Jan 1978
Anokha Singh Vs State of Rajasthan
Rajasthan High Court · (1978) WLN 1
Rajasthan Excise Act, 1950 — Section 54(a)
High Courts16 Jan 1978
Mobanlal and Another Vs The State of Rajasthan
Rajasthan High Court · (1978) WLN 10
Criminal Procedure Code, 1973 (CrPC) — Section 173, 210, 319, 482Penal Code, 1860 (IPC) — Section 149, 302, 307, 34
High Courts16 Jan 1978
Jomna Vs The State of Rajasthan
Rajasthan High Court · (1978) RLW 234 : (1978) 11 WLN 10
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 100, 300, 302, 304, 96
High Courts16 Jan 1978
Ghanshyam Vs State of Rajasthan
Rajasthan High Court · (1978) 11 WLN 16
Penal Code, 1860 (IPC) — Section 302, 304, 307, 324, 34
High Courts13 Jan 1978Allowed
Dayal Chand and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1978) RLW 42 : (1978) 11 WLN 3
Constitution of India, 1950 — Article 226Essential Commodities Act, 1955 — Section 6A, 6C
High Courts13 Jan 1978Allowed
Makhan Lal and Another Vs Urban Improvement Trust, Jaipur City and Another
Rajasthan High Court · (1978) 11 WLN 31
Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 24, 38
High Courts13 Jan 1978
Champalal Vs The State of Rajasthan
Rajasthan High Court · (1978) 11 WLN 20
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 10, 3, 7
High Courts12 Jan 1978Allowed
Gopi Kishan Acharya Vs State of Rajasthan
Rajasthan High Court · (1978) WLN 190
Constitution of India, 1950 — Article 162, 309, 311
High Courts12 Jan 1978
Gulu Vs The State of Rajasthan and Others
Rajasthan High Court · (1978) WLN 36
Constitution of India, 1950 — Article 226
High Courts10 Jan 1978Dismissed
S.C. Saxena Vs State of Rajasthan and Others
Rajasthan High Court · (1978) WLN 58
High Courts05 Jan 1978
Chandan Singh and Another Vs The State of Rajasthan
Rajasthan High Court · (1978) 11 WLN 1
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts05 Jan 1978Dismissed
Pukhraj Vs The State of Rajasthan
Rajasthan High Court · (1978) WLN 9
High Courts05 Jan 1978Allowed
Kishan Chand Kalla Vs State of Rajasthan and Others
Rajasthan High Court · (1978) WLN 45
High Courts02 Jan 1978Dismissed
Mohammed Safi Vs Union of India (UOI)
Rajasthan High Court · (1978) WLN 134
Constitution of India, 1950 — Article 311
High Courts02 Jan 1978Dismissed
Khubilal Vs State of Rajasthan
Rajasthan High Court · (1978) WLN 119
Rajasthan Police Subordinate Service Rules, 1966 — Rule 24(2), 26