High Courts17 Feb 1978Allowed
Lalchand Vs Sant Ram
Rajasthan High Court · AIR 1979 Raj 140 : (1978) RLW 119 : (1978) 11 WLN 133
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(4)
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,211 of 2,400
High Courts10 Feb 1978Dismissed
Nania Vs State of Rajasthan
Rajasthan High Court · (1978) WLN 213
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts10 Feb 1978Dismissed
Bhikha Bhai Vs Lalshanker and Others
Rajasthan High Court · AIR 1978 Raj 193 : (1978) RLW 63 : (1978) 11 WLN 45
Representation of the People Act, 1951 — Section 81(3), 86
High Courts09 Feb 1978Dismissed
Pradeep Roadways Sangaria Vs State Transport Appellate Tribunal, Rajasthan, Jaipur and Others
Rajasthan High Court · AIR 1978 Raj 156 : (1978) RLW 59 : (1978) 11 WLN 36
Motor Vehicles Act, 1939 — Section 57(2)
High Courts08 Feb 1978Allowed
Mohan Lal and Another Vs The Urban Improvement Trust, Jodhpur and Another
Rajasthan High Court · AIR 1978 Raj 201 : (1978) RLW 72 : (1978) 11 WLN 38
Rajasthan Municipalities Act, 1959 — Section 78Rajasthan Urban Improvement Trust Act, 1959 — Section 21, 27, 47, 75, 91A
High Courts04 Feb 1978Dismissed
Nand Lal Vs State of Rajasthan and Others
Rajasthan High Court · (1978) RLW 198 : (1978) 11 WLN 272
Constitution of India, 1950 — Article 226, 39
High Courts04 Feb 1978
Rahul Sharma Vs The State of Rajasthan and Others
Rajasthan High Court · (1978) CriLJ 1276 : (1978) RLW 160 : (1978) 11 WLN 169
Constitution of India, 1950 — Article 226, 235Criminal Procedure Code, 1973 (CrPC) — Section 194, 381, 400, 407, 409Penal Code, 1860 (IPC) — Section 120B, 307
High Courts02 Feb 1978
P.R. Maheshwari and Another Vs The Municipal Council Alwar
Rajasthan High Court · (1978) CriLJ 1594 : (1978) RLW 284 : (1978) 11 WLN 471
COMPANIES ACT, 1956 — Section 291Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 14, 16, 17, 2, 20A
High Courts02 Feb 1978Dismissed
Deepa Ram Vs State and Others
Rajasthan High Court · (1978) WLN 37
Constitution of India, 1950 — Article 226
High Courts01 Feb 1978Allowed
Satya Narain Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1978 Raj 116 : (1978) RLW 168 : (1978) 11 WLN 55
Rajasthan Panchayat Act, 1953 — Section 17(4), 70B
High Courts25 Jan 1978Dismissed
Rajasthan Felts Manufacturing Company Vs The State of Rajasthan and Others
Rajasthan High Court · (1978) 11 WLN 76
Central Excises and Salt Act, 1944 — Section 35Central Sales Tax Act, 1956 — Section 14Constitution of India, 1950 — Article 226, 32
High Courts25 Jan 1978
Jafruallah Khan Vs State of Rajasthan and Others
Rajasthan High Court · (1978) RLW 44 : (1978) WLN 16
Constitution of India, 1950 — Article 14, 19, 226, 228A, 301
High Courts25 Jan 1978Dismissed
Rajasthan Felts Manufacturing Co. Vs The State of Rajasthan and Others
Rajasthan High Court · (1978) RLW 113 : (1978) RLW 113 : (1980) 45 STC 274
Central Excises and Salt Act, 1944 — Section 35Central Sales Tax Act, 1956 — Section 14Constitution of India, 1950 — Article 226, 32
High Courts24 Jan 1978Allowed
Kalyan Dass Vs Kishan Karan
Rajasthan High Court · (1978) RLW 61 : (1978) 11 WLN 83
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3
High Courts24 Jan 1978Allowed
Tena alias Tinia and Another Vs State of Rajasthan
Rajasthan High Court · (1978) WLN 3
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 342Penal Code, 1860 (IPC) — Section 302, 34
High Courts23 Jan 1978Dismissed
Banshilal Vs The State of Rajasthan
Rajasthan High Court · (1978) RLW 49 : (1978) WLN 12
Constitution of India, 1950 — Article 226
High Courts23 Jan 1978Allowed
Mst. Saijan Vs The State of Rajasthan
Rajasthan High Court · (1978) WLN 6
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302, 364
High Courts23 Jan 1978
Commissioner of Income Tax Vs Smt. Satnam Malik
Rajasthan High Court · (1979) 120 ITR 309 : (1978) WLN 24
Income Tax Act, 1961 — Section 256(1), 256(2), 271(1), 41(2)