High Courts28 Mar 1978Dismissed

Rawal Das Vs Vasudevi

Rajasthan High Court · AIR 1978 Raj 155 : (1978) RLW 151

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 6, 115Limitation Act, 1963 — Article 123
High Courts22 Mar 1978

Mustafa Vs State and Another

Rajasthan High Court · (1978) WLN 128

Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 307, 323Probation of Offenders Act, 1958 — Section 6