High Courts05 May 1978Dismissed

Executive Engineer, R.C.P. Vs Smt. Rukman

Rajasthan High Court · (1979) ACJ 73 : (1978) RLW 264

Constitution of India, 1950 — Article 226Rajasthan Workmens (Costs and Fees) Rules, 1959 — Rule 3Workmens Compensation Act, 1923 — Section 30
High Courts03 May 1978Dismissed

Hakim Kabir Ahmed Vs Smt. Bhanwari Bai

Rajasthan High Court · AIR 1978 Raj 173 : (1978) 11 WLN 123

Civil Procedure Code, 1908 (CPC) — Section 47Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)(h), 14(2)
High Courts28 Apr 1978Dismissed

Devendra Singh Vs Kalyan Singh

Rajasthan High Court · AIR 1978 Raj 134 : (1978) RLW 280 : (1978) 11 WLN 113

Arbitration Act, 1940 — Section 30, 31, 33Limitation Act, 1908 — Article 158, 181Limitation Act, 1963 — Article 119
High Courts27 Apr 1978

Hemraj Vs Income Tax Recovery Officer, Jodhpur

Rajasthan High Court · AIR 1978 Raj 184 : (1979) 118 ITR 698 : (1978) RLW 332 : (1978) 11 WLN 130

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 4, 141Constitution of India, 1950 — Article 226Limitation Act, 1963 — Article 120
High Courts25 Apr 1978Dismissed

Sohan Lal Vs Multan Chand

Rajasthan High Court · (1978) WLN 52

Civil Procedure Code, 1908 (CPC) — Section 2Transfer of Property Act, 1882 — Section 126
High Courts19 Apr 1978

Kalu Lal and Others Vs Mangilal

Rajasthan High Court · (1978) WLN 64

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 25Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)(h), 14(2)