High Courts21 Jul 1978Dismissed
The State of Rajasthan Vs Dr. Ganpat Singh Bhandari and Another
Rajasthan High Court · (1978) RLW 413 : (1978) 11 WLN 674
Constitution of India, 1950 — Article 16, 226, 227, 309, 311
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,206 of 2,400
High Courts20 Jul 1978
Kamal Kumar Vs Smt. Sulochana
Rajasthan High Court · (1978) RLW 359 : (1978) 11 WLN 299
Hindu Marriage Act, 1955 — Section 10, 13, 13A, 18, 21
High Courts19 Jul 1978Allowed
Heeralal and Others Vs State
Rajasthan High Court · AIR 1979 Raj 133 : (1978) RLW 594 : (1978) 11 WLN 597
Rajasthan Municipalities (Octroi) Rules, 1962 — Rule 34A, 34A(1), 34B(2)Rajasthan Municipalities Act, 1959 — Section 104
High Courts19 Jul 1978Dismissed
Mohan Singh Vs State of Rajasthan
Rajasthan High Court · (1978) 11 WLN 290
Essential Commodities Act, 1955 — Section 5, 6A, 6B
High Courts18 Jul 1978Allowed
Ramchandra Vs Mahendra Singh
Rajasthan High Court · AIR 1980 Raj 4 : (1978) RLW 470
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 6 Rule 7, Order 8 Rule 9
High Courts18 Jul 1978Dismissed
Hazarimal Vs State of Rajasthan
Rajasthan High Court · (1978) WLN 282
Criminal Procedure Code, 1973 (CrPC) — Section 156, 239, 397, 401, 482Penal Code, 1860 (IPC) — Section 420
High Courts18 Jul 1978Allowed
Panna Vs The State of Raj. and Others
Rajasthan High Court · (1978) WLN 253
Constitution of India, 1950 — Article 226
High Courts18 Jul 1978Allowed
Asha Ram and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1978) WLN 293
Rajasthan Tenancy Act, 1955 — Section 175
High Courts18 Jul 1978
Smt. Gyan Devi Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1979 Raj 5 : (1978) RLW 509
Constitution of India, 1950 — Article 19, 226, 226(3), 31Rajasthan Cinemas (Regulation) Act, 1952 — Section 5, 5ARajasthan Cinemas (Regulation) Rules, 1959 — Rule 16, 16(1)
High Courts17 Jul 1978Dismissed
Vagaram Vs Dharamchand and Others
Rajasthan High Court · (1978) WLN 195
Contract Act, 1872 — Section 25
High Courts17 Jul 1978Dismissed
Sukh Raj Vs Sub Divisional Officer and Others
Rajasthan High Court · (1978) WLN 228
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226
High Courts14 Jul 1978Allowed
Onkar Chand Vs State of Rajasthan
Rajasthan High Court · (1978) RLW 550 : (1978) 11 WLN 611
Rajasthan Panchayat Act, 1953 — Section 27ARajasthan Panchayat and Nyaya Panchayat (General) Rules, 1961 — Rule 272
High Courts13 Jul 1978Allowed
Hari Narayan Agarwal Vs The State of Raj. and Others
Rajasthan High Court · (1978) WLN 302
Constitution of India, 1950 — Article 226
High Courts13 Jul 1978
Hema Vs The State of Raj. and Others
Rajasthan High Court · (1978) WLN 301
Constitution of India, 1950 — Article 226
High Courts12 Jul 1978
Praveen Kumar Vs The Board of Secondary Education for Rajasthan and Another
Rajasthan High Court · (1978) WLN 180
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 14
High Courts12 Jul 1978
Bhanwar Lal and Dhan Raj Vs State of Rajasthan
Rajasthan High Court · (1978) 11 WLN 546
Criminal Procedure Code, 1973 (CrPC) — Section 362, 369, 397, 437, 438Penal Code, 1860 (IPC) — Section 420, 458, 467, 468States Reorganisation Act, 1956 — Section 54, 57
High Courts11 Jul 1978Dismissed
Lal Singh Vs State of Rajasthan
Rajasthan High Court · (1978) RLW 353 : (1978) 11 WLN 298
Penal Code, 1860 (IPC) — Section 304
High Courts11 Jul 1978Dismissed
Samadukhan Vs State of Rajasthan
Rajasthan High Court · (1978) WLN 281
Penal Code, 1860 (IPC) — Section 147, 148, 304
High Courts11 Jul 1978
Hari Ram Vs The State of Rajasthan
Rajasthan High Court · (1978) WLN 275
Penal Code, 1860 (IPC) — Section 392, 394, 397, 398
High Courts08 Jul 1978Allowed
Mohanlal Rathi Vs Hind Stores
Rajasthan High Court · (1978) WLN 217
Civil Procedure Code, 1908 (CPC) — Section 151