High Courts08 Aug 1978Dismissed
Shashi Shekhar Sharma Vs The State of Rajasthan
Rajasthan High Court · (1978) WLN 330
Constitution of India, 1950 — Article 16
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,205 of 2,400
High Courts05 Aug 1978Dismissed
Carona Sahu Co. Ltd. Vs Vinod Kumar Goyal
Rajasthan High Court · AIR 1979 Raj 1 : (1978) 11 WLN 663
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13, 13(3), 13(4), 13(5), 13A
High Courts05 Aug 1978
State of Rajasthan Vs Durga Ram
Rajasthan High Court · (1978) WLN 317
Penal Code, 1860 (IPC) — Section 380, 411, 457
High Courts04 Aug 1978Dismissed
State of Rajasthan Vs Heera Lal and Others
Rajasthan High Court · (1978) WLN 279
Criminal Procedure Code, 1973 (CrPC) — Section 510Rajasthan Prohibition Act, 1969 — Section 4(2)
High Courts04 Aug 1978Dismissed
Kesari Mal Khatri Vs The Municipal Board
Rajasthan High Court · (1978) WLN 295
Rajasthan Municipalities Act, 1959 — Section 166, 170(1)(c)
High Courts03 Aug 1978Allowed
Hindustan Copper Ltd. Vs The Central Industrial Tribunal and Others
Rajasthan High Court · (1978) 11 WLN 707
Industrial Disputes Act, 1947 — Section 18, 2, 33, 33A
High Courts03 Aug 1978Allowed
Prem Chand and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1978) WLN 246
Rajasthan (Allotment and Conversion of Agricultural Land for Residential or Commercial Purposes in Urban Areas) Rules, 1971 — Rule 14
High Courts03 Aug 1978Allowed
Firm Gotan Lime Syndicate Vs The State of Raj. and Others
Rajasthan High Court · (1978) WLN 251
Constitution of India, 1950 — Article 226
High Courts02 Aug 1978Allowed
Karan Singh Vs State and Others
Rajasthan High Court · (1978) 11 WLN 317
Civil Procedure Code, 1908 (CPC) — Section 2(2)Rajasthan Tenancy Act, 1955 — Section 232
High Courts01 Aug 1978Dismissed
Bhagwana Vs State of Rajasthan
Rajasthan High Court · (1978) RLW 476 : (1978) 11 WLN 557
Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 323
High Courts01 Aug 1978Allowed
Jagdish Vs Collector
Rajasthan High Court · (1978) WLN 319
Rajasthan Panchayat Act, 1953 — Section 27A
High Courts29 Jul 1978Dismissed
State and Others Vs Vinay Kumar and Others
Rajasthan High Court · (1978) WLN 223
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2, 25, 25B, 25F, 25G
High Courts28 Jul 1978Allowed
Veera Vs State of Rajasthan
Rajasthan High Court · (1978) RLW 450 : (1978) 11 WLN 387
Criminal Procedure Code, 1973 (CrPC) — Section 193, 2, 209Penal Code, 1860 (IPC) — Section 302, 307
High Courts26 Jul 1978Allowed
Smt. Bachan Kaur and Another Vs Executive Engineer, RCP and Another
Rajasthan High Court · (1977) WLN 211
Constitution of India, 1950 — Article 226
High Courts26 Jul 1978Allowed
Khem Singh and Others Vs The State of Rajasthan
Rajasthan High Court · (1978) WLN 534
Penal Code, 1860 (IPC) — Section 148, 302
High Courts25 Jul 1978Dismissed
M.R. Palkhivala Vs State of Rajasthan and Others
Rajasthan High Court · (1978) WLN 257
Constitution of India, 1950 — Article 226Mines and Minerals (Development and Regulation) Act, 1957 — Section 27, 30
High Courts25 Jul 1978Dismissed
Murli alias Mool Chand Vs State of Rajasthan
Rajasthan High Court · (1978) WLN 536
Penal Code, 1860 (IPC) — Section 147, 149, 300, 302, 304
High Courts24 Jul 1978Dismissed
Khamma Devi Vs Doli Devi
Rajasthan High Court · (1978) WLN 242
Rajasthan Scheduled Debtors (Liquidation of Indebtedness) Act, 1976 — Section 2(b), 6
High Courts24 Jul 1978Allowed
Maharama and Another Vs Ram Bux
Rajasthan High Court · (1978) RLW 300 : (1978) 11 WLN 667
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 11
High Courts21 Jul 1978Allowed
Dhansingh Vs Takhatsingh and Another
Rajasthan High Court · (1978) WLN 208
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11