High Courts13 Oct 1978

Rameshwar Prasad Trivedi Vs State of Rajasthan

Rajasthan High Court · (1979) CriLJ 484 : (1978) RLW 480 : (1978) 11 WLN 568

Criminal Procedure Code, 1973 (CrPC) — Section 107, 117, 161, 313Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 161, 84
High Courts04 Oct 1978

Joga Ram Vs State of Rajasthan

Rajasthan High Court · (1978) WLN 348

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 380, 457Probation of Offenders Act, 1958 — Section 4
High Courts03 Oct 1978Dismissed

Jai Shanker Vs Smt. Chandresh

Rajasthan High Court · (1978) 11 WLN 627

Criminal Procedure Code, 1973 (CrPC) — Section 107, 116Hindu Marriage Act, 1955 — Section 10, 13, 23, 28
High Courts13 Sept 1978Dismissed

A.P. Jain and Others Vs State of Rajasthan

Rajasthan High Court · (1978) RLW 518 : (1978) 11 WLN 561

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 107, 242, 243, 342, 397Penal Code, 1860 (IPC) — Section 406
High Courts13 Sept 1978Dismissed

Morcha Vs State of Rajasthan

Rajasthan High Court · (1978) 11 WLN 353

Penal Code, 1860 (IPC) — Section 199, 300, 301, 302, 304Supreme Court (Enlargement of Criminal Appellate Jurisdiction) Act, 1970 — Section 2