High Courts02 Nov 1978Dismissed

P.C. Pande Vs Union of India (UOI) and Others

Rajasthan High Court · (1979) RLW 9 : (1978) 11 WLN 435

Border Security Force Act, 1968 — Section 107, 108, 141, 30, 40Constitution of India, 1950 — Article 166, 226, 311, 32, 367General Clauses Act, 1897 — Section 3, 5
High Courts31 Oct 1978

Manji Vs The State

Rajasthan High Court · (1978) WLN 366

Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts27 Oct 1978Dismissed

Gopilal Vs State of Rajasthan and Others

Rajasthan High Court · AIR 1979 Raj 74 : (1979) RLW 245

Rajasthan Panchayat Act, 1953 — Section 15, 19, 24Rajasthan Panchayat and Nyaya Panchayat (General) Rules, 1961 — Rule 15(3), 16
High Courts16 Oct 1978Dismissed

Moti Ram Vs Mali Ram

Rajasthan High Court · (1978) RLW 587 : (1978) 11 WLN 658

Civil Procedure Code, 1908 (CPC) — Section 115Essential Commodities Act, 1955 — Section 6CGeneral Clauses Act, 1897 — Section 15