High Courts04 Dec 1978Dismissed

Tulsi Ram Vs Upbhokta Sahkari Bhandar

Rajasthan High Court · (1978) 11 WLN 639

Civil Procedure Code, 1908 (CPC) — Section 107Employees Compensation Act, 1923 — Section 30, 31, 8Limitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts01 Dec 1978

State of Rajasthan Vs Bhiwa Ram

Rajasthan High Court · (1978) WLN 458

Criminal Procedure Code, 1973 (CrPC) — Section 313, 354, 366Penal Code, 1860 (IPC) — Section 152, 302, 307, 323, 452