High Courts20 Jan 1979Dismissed
Harisingh Vs The State of Raj and Others
Rajasthan High Court · (1979) WLN 30
Constitution of India, 1950 — Article 14, 226, 31, 31A, 31B
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,198 of 2,400
High Courts20 Jan 1979Dismissed
Sajjansingh Vs The State of Raj. and Others
Rajasthan High Court · (1979) WLN 32
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 14, 200, 226, 254, 31
High Courts20 Jan 1979
Topandass Vs Kanta Kumari
Rajasthan High Court · (1979) WLN 52
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts18 Jan 1979Allowed
Arbind and Company Vs The State of Rajasthan and Others
Rajasthan High Court · (1979) RLW 170 : (1979) 43 STC 430 : (1979) WLN 543
Constitution of India, 1950 — Article 226
High Courts17 Jan 1979Allowed
Lachhi Ram (Laxminarain) and Others Vs Inspector, Insecticides, Sri Ganganagar and Another
Rajasthan High Court · (1979) RLW 149 : (1979) WLN 16
Criminal Procedure Code, 1973 (CrPC) — Section 397, 482Insecticides Act, 1968 — Section 29, 31, 33Prevention of Food Adulteration Act, 1954 — Section 17, 20
High Courts16 Jan 1979Dismissed
Kalu Ram Vs State
Rajasthan High Court · (1979) 4 ELT 644
Customs Act, 1962 — Section 135
High Courts16 Jan 1979Allowed
Hasan Ali and Others Vs The State of Rajasthan
Rajasthan High Court · (1979) RLW 283 : (1979) WLN 151
Criminal Procedure Code, 1973 (CrPC) — Section 100, 110, 111, 112, 113
High Courts12 Jan 1979
Chatar Lal Vs Ramdas
Rajasthan High Court · AIR 1979 Raj 87 : (1979) RLW 116 : (1979) WLN 37
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25, Order 41 Rule 26, Order 42 Rule 1, 100, 101Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 14(2)
High Courts11 Jan 1979Dismissed
Veersingh and Others Vs Gurdanamal
Rajasthan High Court · (1979) WLN 68
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts11 Jan 1979Dismissed
Shree Kishan Gautam Vs The Agent, State Bank of Bikaner and Jaipur and Others
Rajasthan High Court · (1979) WLN 14
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 14, 220, 226, 227Payment of Wages Act, 1936 — Section 1, 15, 17, 2
High Courts10 Jan 1979Allowed
Kan Raj Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1979 Raj 164 : (1979) RLW 84 : (1979) WLN 127
Rajasthan Lands and Buildings Tax Act, 1964 — Section 3Rajasthan Municipalities Act, 1959 — Section 4, 6
High Courts10 Jan 1979Allowed
Smt. Geeta Devi and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1979) WLN 19
Constitution of India, 1950 — Article 226, 227Hindu Succession Act, 1956 — Section 8
High Courts10 Jan 1979Allowed
Gurubachan Singh and Another Vs The State of Rajasthan
Rajasthan High Court · (1979) WLN 126
Criminal Procedure Code, 1973 (CrPC) — Section 156, 342Penal Code, 1860 (IPC) — Section 120B, 409, 420, 466, 467
High Courts09 Jan 1979
Sanwarmal Vs Murarilal
Rajasthan High Court · AIR 1979 Raj 68 : (1979) RLW 185
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(A), 14(A)
High Courts09 Jan 1979Dismissed
Manzoor Ahmed Vs Regional Transport Authority, Kota and Others
Rajasthan High Court · AIR 1979 Raj 98 : (1979) WLN 311
Constitution of India, 1950 — Article 226(1)
High Courts05 Jan 1979Dismissed
State of Rajasthan Vs Ganesh Mal and Another
Rajasthan High Court · (1979) WLN 10
Rajasthan Public Demands Recovery Act, 1952 — Section 2(5), 20, 26
High Courts05 Jan 1979Dismissed
Smt. Kishan Pyari Vs Smt. Shanti Devi
Rajasthan High Court · AIR 1979 Raj 170 : (1979) RLW 226 : (1979) WLN 76
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1), 14(2)
High Courts05 Jan 1979Allowed
Ashraf and Others Vs The State of Rajasthan
Rajasthan High Court · (1979) WLN 1
Criminal Procedure Code, 1973 (CrPC) — Section 342, 410Penal Code, 1860 (IPC) — Section 147, 149, 302, 323, 325Probation of Offenders Act, 1958 — Section 4
High Courts04 Jan 1979Allowed
Doongarsingh Vs The State of Rajasthan and Another
Rajasthan High Court · (1979) WLN 17
Constitution of India, 1950 — Article 226
High Courts03 Jan 1979Dismissed
Shanker Lal Vs The State of Raj. and Others
Rajasthan High Court · (1979) WLN 8
Constitution of India, 1950 — Article 226