High Courts06 Mar 1979Dismissed
Abdul Rehman Vs Dhere Bai and Another
Rajasthan High Court · (1979) RLW 379 : (1979) WLN 162
Civil Procedure Code, 1908 (CPC) — Section 105, 115, 34
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,196 of 2,400
High Courts06 Mar 1979
State of Rajastan Vs Kachab
Rajasthan High Court · (1980) CriLJ 894
Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts06 Mar 1979Dismissed
State of Rajasthan Vs Kachab
Rajasthan High Court · (1979) WLN 138
Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts03 Mar 1979Dismissed
Atmaram Vs Smt. Narbada Devi
Rajasthan High Court · AIR 1980 Raj 35 : (1979) WLN 184
Hindu Marriage Act, 1955 — Section 23(1), 9
High Courts02 Mar 1979
Jailal and Another Vs State of Rajasthan
Rajasthan High Court · (1980) CriLJ 523 : (1979) RLW 205 : (1979) WLN 478
Criminal Procedure Code, 1973 (CrPC) — Section 12, 14, 167, 170, 173Penal Code, 1860 (IPC) — Section 302
High Courts01 Mar 1979Partly Allowed
Mangilal Vs Gheesukhan and Others
Rajasthan High Court · AIR 1980 Raj 14 : (1979) RLW 331 : (1979) WLN 194
Contract Act, 1872 — Section 23Motor Vehicles Act, 1939 — Section 31, 42, 59, 59(1)
High Courts01 Mar 1979Dismissed
Hajari Ram Vs The Mantri, Khadi Mandir, Bikaner
Rajasthan High Court · AIR 1979 Raj 76 : (1979) RLW 76 : (1979) WLN 282
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 2Limitation Act, 1963 — Section 5Payment of Wages Act, 1936 — Section 15(2), 15(3), 17, 17(1A)
High Courts01 Mar 1979Allowed
Kajodmal Vs The State of Rajasthan
Rajasthan High Court · (1979) RLW 393 : (1979) WLN 803
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 13, 2
High Courts28 Feb 1979Dismissed
Radhey Shyam Vs Nathuram
Rajasthan High Court · AIR 1980 Raj 111
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2, 115
High Courts27 Feb 1979Dismissed
Rajkumar Kulshrestha Vs The Secretary, Rajasthan State Electricity Board and Others
Rajasthan High Court · (1979) WLN 645
Constitution of India, 1950 — Article 16, 226, 311Electricity (Supply) Act, 1948 — Section 10, 12, 5, 78, 79
High Courts26 Feb 1979Dismissed
Jamna Lal Vs Legal Representatives of Khemraj Nathulal and Others
Rajasthan High Court · AIR 1979 Raj 179 : (1979) RLW 293 : (1979) WLN 545
Civil Procedure Code, 1908 (CPC) — Section 115, 151
High Courts20 Feb 1979Dismissed
Shambhu Dayal Vs Chunnilal Devkinandan and Others
Rajasthan High Court · AIR 1980 Raj 69
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 4Partnership Act, 1932 — Section 47
High Courts20 Feb 1979Dismissed
Suratram Vs The Addl. District Development Officer, Ajmer and Others
Rajasthan High Court · AIR 1979 Raj 186
Constitution of India, 1950 — Article 226(1)Rajasthan Panchayat Act, 1953 — Section 19Rajasthan Panchayat Rules, 1954 — Rule 15
High Courts17 Feb 1979Dismissed
Durga Prasad and Others Vs Kanhiyalal and Others
Rajasthan High Court · AIR 1979 Raj 200 : (1979) RLW 212 : (1979) WLN 577
Specific Relief Act, 1963 — Section 10, 12Transfer of Property Act, 1882 — Section 51A, 53A
High Courts17 Feb 1979Dismissed
Prakash Chander Vs Smt. Sunder Bai and Another
Rajasthan High Court · AIR 1979 Raj 108 : (1979) WLN 61
Civil Procedure Code Amendment Act, 1976 — Section 115Civil Procedure Code, 1908 (CPC) — Order 5 Rule 19A, Order 5 Rule 19A(2), Order 9 Rule 6, 115(1)
High Courts16 Feb 1979Dismissed
Union of India (UOI) Vs Radhey Shyam and Others
Rajasthan High Court · AIR 1979 Raj 137 : (1979) RLW 73 : (1979) WLN 85
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4(2), 115
High Courts16 Feb 1979
Bhagchand Vs State of Rajasthan and Others
Rajasthan High Court · (1979) WLN 129
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 482
High Courts16 Feb 1979
Loombaram Vs Ramnarain
Rajasthan High Court · (1979) WLN 317
Civil Procedure Code, 1908 (CPC) — Section 151Representation of the People Act, 1951 — Section 110, 112, 116, 117
High Courts15 Feb 1979Dismissed
Satya Narain Agrawal Vs Radha Mohan
Rajasthan High Court · AIR 1979 Raj 126 : (1979) RLW 182 : (1979) WLN 624
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, 115Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 14(2)
High Courts15 Feb 1979Dismissed
Smt. Sushila Jain Vs Rajasthan Financial Corporation, Jaipur
Rajasthan High Court · AIR 1979 Raj 215 : (1979) RLW 208 : (1979) WLN 620
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 10, Order 8 Rule 5(2), 115(1)