High Courts30 Apr 1979Allowed
Rajpal Singh and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (1979) WLN 168
Constitution of India, 1950 — Article 19, 31
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,194 of 2,400
High Courts28 Apr 1979Dismissed
Tinsukhia Flour Mills Tinsukhia (Assam) and Another Vs Shiv Prakash and Others
Rajasthan High Court · (1979) WLN 486
Motor Vehicles Act, 1939 — Section 110D
High Courts27 Apr 1979Allowed
Mahendra Mathur Vs University of Udaipur and Others
Rajasthan High Court · (1979) WLN 196
Constitution of India, 1950 — Article 226
High Courts27 Apr 1979Dismissed
R.R.P. Bhatnagar Vs The State of Rajasthan and Others
Rajasthan High Court · (1979) WLN 765
Constitution of India, 1950 — Article 16, 231, 233, 234, 236
High Courts26 Apr 1979Dismissed
Chuhar Mal Sadhu Mal Commission Agent Vs The State of Rajasthan and Another
Rajasthan High Court · (1979) WLN 207
Constitution of India, 1950 — Article 14, 226
High Courts26 Apr 1979
Maharaja Shri Umaid Mills Ltd. Vs Commissioner of Income Tax and Others
Rajasthan High Court · (1980) 121 ITR 641
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 154, 40A(7)
High Courts24 Apr 1979
Shri Narain Ors. Vs State of Rajasthan
Rajasthan High Court · (1979) CriLJ 1207 : (1979) RLW 448 : (1979) WLN 307
Penal Code, 1860 (IPC) — Section 302, 323, 325, 34
High Courts23 Apr 1979Dismissed
Tinsukhia Flour Mills, Tinsukhia (Assam) and Another Vs Shiv Prakash and Others
Rajasthan High Court · AIR 1979 Raj 162 : (1979) RLW 519
Motor Vehicles Act, 1939 — Section 110B
High Courts21 Apr 1979Dismissed
Amra Vs The State of Rajasthan
Rajasthan High Court · (1979) WLN 151
Evidence Act, 1872 — Section 30Penal Code, 1860 (IPC) — Section 302, 34, 379
High Courts21 Apr 1979Allowed
Bagru Ram and Another Vs The State of Rajasthan
Rajasthan High Court · (1979) WLN 159
Criminal Procedure Code, 1973 (CrPC) — Section 87, 88Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 148, 149, 302, 34
High Courts20 Apr 1979
Shiv Kishan Shiv Narain Vs Addl. Commissioner of Income Tax
Rajasthan High Court · (1980) 121 ITR 168
Income Tax Act, 1961 — Section 139(1), 256(2), 271(1)
High Courts20 Apr 1979Dismissed
Kishan Singh Vs The State of Rajasthan
Rajasthan High Court · (1979) WLN 247
Criminal Procedure Code, 1973 (CrPC) — Section 164Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts18 Apr 1979Dismissed
Vilas Rai Agarwal Vs Ghisulal and Others
Rajasthan High Court · (1979) ACJ 524
High Courts13 Apr 1979Dismissed
Hans Raj etc. Vs Board of Revenue
Rajasthan High Court · AIR 1979 Raj 218 : (1979) RLW 276 : (1979) WLN 261
Constitution of India, 1950 — Article 226Rajasthan Colonisation Act, 1954 — Section 11, 14Rajasthan Colonisation Allotment (Sale of Government Land in the Rajasthan Canal Project Area) Rules, 1975 — Rule 21, 3(2), 4(3)
High Courts12 Apr 1979Allowed
Bagaram Vs State of Rajasthan and Others
Rajasthan High Court · (1979) WLN 277
Rajasthan Irrigation and Drainage Rules, 1955 — Rule 11(2), 11(3)
High Courts12 Apr 1979Allowed
Baga Ram Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1980 Raj 31 : (1979) RLW 327
Constitution of India, 1950 — Article 226Rajasthan Irrigation and Drainage Rules, 1955 — Rule 11(2), 11(3)
High Courts11 Apr 1979Dismissed
Commercial Taxes Officer Vs Motilal Omprakash and Another
Rajasthan High Court · (1980) 46 STC 198
Rajasthan Sales Tax Act, 1954 — Section 12, 15
High Courts06 Apr 1979
Commissioner of Income Tax Vs R.K. Golecha
Rajasthan High Court · (1979) 118 ITR 674
Income Tax Act, 1961 — Section 256(2), 271(1)
High Courts03 Apr 1979
Ramsahai Vs The State of Rajasthan
Rajasthan High Court · (1979) WLN 216
Penal Code, 1860 (IPC) — Section 302
High Courts03 Apr 1979
Addl. Commissioner of Income Tax Vs Id Mohammed Nizamuddin
Rajasthan High Court · (1979) 10 CTR 136 : (1979) 120 ITR 660
Income Tax Act, 1961 — Section 256(1), 256(2)