High Courts19 Jun 1979Allowed
Premsingh Vs The State of Rajasthan
Rajasthan High Court · (1979) WLN 769
Penal Code, 1860 (IPC) — Section 304, 304A
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,193 of 2,400
High Courts11 May 1979
Kalyanji Patel Vs Motilal
Rajasthan High Court · (1979) WLN 187
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts11 May 1979Dismissed
Gulam Rasool Vs Smt. Mariyam and Others
Rajasthan High Court · AIR 1980 Raj 197 : (1979) RLW 404
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4(4), 115
High Courts11 May 1979Allowed
The Rajputana Cotton Press Public Limited Company Vs The State of Rajasthan and Others
Rajasthan High Court · (1979) 44 STC 373
Constitution of India, 1950 — Article 226
High Courts11 May 1979Allowed
Jaipur Udyog Ltd. Vs Commercial Taxes Officer
Rajasthan High Court · (1979) 44 STC 456
Constitution of India, 1950 — Article 226
High Courts11 May 1979
Ramchod Mal Vs Nawratanmal and Others
Rajasthan High Court · (1979) RLW 418 : (1979) WLN 489
Civil Procedure Code, 1908 (CPC) — Section 2, 47, 96COMPANIES ACT, 1956 — Section 483Constitution of India, 1950 — Article 133
High Courts10 May 1979Allowed
Poonam Chand Vs The District Judge and Others
Rajasthan High Court · (1979) WLN 596
Constitution of India, 1950 — Article 14, 16, 225, 226, 227
High Courts08 May 1979Dismissed
Dhanraj Vs Mst. Kishni Devi
Rajasthan High Court · (1979) WLN 191
Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1973 (CrPC) — Section 200, 482
High Courts07 May 1979
Panney Singh and Others Vs The State of Rajasthan
Rajasthan High Court · (1979) WLN 377
Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1973 (CrPC) — Section 467, 468, 469, 470, 471Limitation Act, 1963 — Section 5
High Courts07 May 1979
Panney Singh and Others Vs State of Rajasthan
Rajasthan High Court · (1980) CriLJ 339
Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1973 (CrPC) — Section 467, 468, 469, 470, 471Limitation Act, 1963 — Section 5
High Courts07 May 1979Dismissed
Om Prakash Vs The State of Rajasthan
Rajasthan High Court · (1979) RLW 435 : (1979) WLN 760
Criminal Procedure Code, 1973 (CrPC) — Section 164, 173, 437, 439Official Secrets Act, 1923 — Section 3, 5Penal Code, 1860 (IPC) — Section 147, 148, 149, 216A, 302
High Courts05 May 1979Allowed
Dal Chand and Others Vs The State of Rajasthan and Another
Rajasthan High Court · (1979) RLW 303 : (1979) WLN 266
Criminal Procedure Code, 1973 (CrPC) — Section 197, 202Penal Code, 1860 (IPC) — Section 427, 448
High Courts05 May 1979Allowed
Mangla Vs The State
Rajasthan High Court · (1979) RLW 309 : (1979) WLN 274
Criminal Procedure Code, 1973 (CrPC) — Section 523
High Courts04 May 1979Dismissed
Chain Sukh Ranga Vs The State of Rajasthan
Rajasthan High Court · (1979) RLW 312 : (1979) WLN 275
Penal Code, 1860 (IPC) — Section 409
High Courts04 May 1979Allowed
Bhagwana Vs The State of Rajasthan
Rajasthan High Court · (1979) ACJ 481 : (1979) RLW 310 : (1979) WLN 270
Penal Code, 1860 (IPC) — Section 304A
High Courts02 May 1979Allowed
Yasin Vs State of Rajasthan
Rajasthan High Court · (1980) ACJ 22 : (1979) WLN 369
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts01 May 1979Dismissed
Laxmi Narayan Vs Gopilal and Others
Rajasthan High Court · (1979) WLN 155
Evidence Act, 1872 — Section 90
High Courts01 May 1979
Roop Singh Vs The State of Rajasthan
Rajasthan High Court · (1979) WLN 324
Criminal Procedure Code, 1973 (CrPC) — Section 164, 364Evidence Act, 1872 — Section 24Penal Code, 1860 (IPC) — Section 101, 300, 302, 304, 99
High Courts30 Apr 1979
The Rajasthan State Electricity Board Vs The State of Rajasthan
Rajasthan High Court · (1980) 45 STC 201
Central Sales Tax Act, 1956 — Section 10A, 2, 9Electricity (Supply) Act, 1948 — Section 5