High Courts02 Aug 1979
Hari Ram Vs Ratanlal
Rajasthan High Court · AIR 1980 Raj 82 : (1979) RLW 589
Rajasthan High Court of Judicature Rules, 1952 — Rule 159
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,191 of 2,400
High Courts31 Jul 1979Allowed
Commissioner of Income Tax Vs Dr. A.K. Sharma
Rajasthan High Court · (1979) 2 TAXMAN 466
Income Tax Act, 1961 — Section 143, 144, 147, 147(a), 256(1)
High Courts31 Jul 1979
Commissioner of Income Tax Vs A.K. Sharma
Rajasthan High Court · (1979) 12 CTR 84 : (1983) 141 ITR 23
Income Tax Act, 1961 — Section 256, 271(1)
High Courts31 Jul 1979
Durga Shanker Vs The State of Rajasthan
Rajasthan High Court · (1979) WLN 230
Penal Code, 1860 (IPC) — Section 300, 302, 304, 307, 324
High Courts30 Jul 1979
Commissioner of Income Tax Vs Associated Stone Industries (Kota) Ltd.
Rajasthan High Court · (1980) 4 TAXMAN 532
Income Tax Act, 1922 — Section 10(2)(xv), 18, 22, 22(2), 23Income Tax Act, 1961 — Section 139, 215, 246
High Courts30 Jul 1979
Commissioner of Income Tax Vs Associated Stone Industries (Kotah) Ltd.
Rajasthan High Court · (1979) 12 CTR 67 : (1981) 130 ITR 868
Income Tax Act, 1922 — Section 10(2), 18A, 18A(6), 18A(8), 30
High Courts30 Jul 1979Dismissed
Damodar Vs Urmila
Rajasthan High Court · AIR 1980 Raj 57
Hindu Marriage Act, 1955 — Section 10, 11, 12, 13, 19
High Courts30 Jul 1979
Smt. Amar Kumari Vs Commissioner of Income Tax
Rajasthan High Court · (1979) 120 ITR 747
Income Tax Act, 1961 — Section 256, 256(1), 256(2), 52(2), 55A
High Courts27 Jul 1979
Gidumal Vs Ramlal
Rajasthan High Court · (1979) WLN 418
Criminal Procedure Code, 1973 (CrPC) — Section 115
High Courts27 Jul 1979Dismissed
Javrilal Vs Hajarisingh
Rajasthan High Court · AIR 1980 Raj 189 : (1979) RLW 578
General (Civil) Rules, 1952 — Rule 234, 235Limitation Act, 1963 — Section 15(2), 5
High Courts27 Jul 1979Dismissed
Inder Singh Vs S.T.A.T. and Others
Rajasthan High Court · AIR 1980 Raj 131 : (1979) RLW 414
Motor Vehicles Act, 1939 — Section 64A
High Courts24 Jul 1979
Roop Narain Vs Commissioner of Income Tax
Rajasthan High Court · (1980) 123 ITR 315
Income Tax Act, 1961 — Section 256, 271(1), 69
High Courts23 Jul 1979Allowed
Arjun Singh Vs Puran Mal and Others
Rajasthan High Court · AIR 1980 Raj 70 : (1979) RLW 424 : (1979) WLN 390
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13A
High Courts21 Jul 1979Dismissed
Assistant Commercial Taxes Officer, Ward B, Vs National Bricks and Lime Industries
Rajasthan High Court · (1980) 45 STC 295
Rajasthan Sales Tax Act, 1954 — Section 15(3A), 9(3)(b)
High Courts21 Jul 1979Allowed
Balkishan Vs State Transport Appellate Tribunal, Rajasthan, Jaipur and Others
Rajasthan High Court · AIR 1980 Raj 234
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 62(1), 64(1), 64A
High Courts21 Jul 1979Allowed
The State of Rajasthan Vs Balbir Singh and Another
Rajasthan High Court · (1979) WLN 501
Evidence Act, 1872 — Section 157, 27Penal Code, 1860 (IPC) — Section 302
High Courts20 Jul 1979Allowed
Pyarelal Vs Ramchandra and Others
Rajasthan High Court · (1979) WLN 591
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7, Order 9 Rule 13
High Courts20 Jul 1979
Jabbar Mal Duggar Vs Union of India (UOI) and Others
Rajasthan High Court · (1980) 123 ITR 276 : (1979) RLW 522 : (1979) WLN 362
Estate Duty (Amendment) Act, 1958 — Section 29Estate Duty Act, 1953 — Section 64(7)
High Courts19 Jul 1979
Commissioner of Income Tax (Central) Vs Prem Raj Daulatram
Rajasthan High Court · (1981) 130 ITR 459 : (1979) RLW 566
Income Tax Act, 1922 — Section 22(2)Income Tax Act, 1961 — Section 271(1), 297(2)
High Courts19 Jul 1979Dismissed
Raghubir Singh and Another Vs The Board of Revenue for Rajasthan and Others
Rajasthan High Court · (1979) WLN 481
Rajasthan Land Revenue Act, 1956 — Section 9Rajasthan Tenancy Act, 1955 — Section 21