High Courts16 Jul 1979Dismissed

Parkha Vs Jawan Mal

Rajasthan High Court · (1979) WLN 515

Rajasthan Relief of Agricultural Indebtedness Act, 1957 — Section 17Rajasthan Scheduled Debtors (Liquidation of Indebtedness) Act, 1976 — Section 4(a)
High Courts02 Jul 1979Dismissed

Kishan Gopal Vs Smt. Sarswati

Rajasthan High Court · (1979) WLN 555

Civil Procedure Code, 1908 (CPC) — Section 151Evidence Act, 1872 — Section 112, 114Hindu Marriage Act, 1955 — Section 12, 13, 24, 27, 28