High Courts04 Sept 1979Dismissed
Mangilal Vs Union of India (UOI) and Others
Rajasthan High Court · AIR 1980 Raj 78 : (1979) RLW 585
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 12
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,190 of 2,400
High Courts31 Aug 1979Dismissed
Ugam Raj Bhandari Vs The State of Rajasthan and Another
Rajasthan High Court · (1979) WLN 737
Constitution of India, 1950 — Article 212, 226, 235, 309, 311Criminal Procedure Code, 1973 (CrPC) — Section 435
High Courts30 Aug 1979
Commissioner of Income Tax Vs Maharaja Shree Umaid Mills Ltd.
Rajasthan High Court · (1980) 121 ITR 110
Income Tax Act, 1922 — Section 34(1)
High Courts29 Aug 1979Allowed
Jai Bharat Wine Contractor Vs The State of Rajasthan
Rajasthan High Court · (1979) WLN 282
Rajasthan Excise Rules, 1956 — Rule 67 J
High Courts29 Aug 1979Dismissed
Shivratan G. Mohatta Vs The State of Rajasthan
Rajasthan High Court · (1980) 45 STC 354
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 142, 147, 148, 149
High Courts24 Aug 1979
Kana Vs The State
Rajasthan High Court · (1980) CriLJ 344 : (1979) RLW 538
Criminal Procedure Code, 1973 (CrPC) — Section 167, 173, 209, 309, 439Penal Code, 1860 (IPC) — Section 302
High Courts23 Aug 1979Dismissed
Jethmal and Another Vs Ramvilas and Babulal
Rajasthan High Court · (1979) WLN 670
Criminal Procedure Code, 1973 (CrPC) — Section 125, 230
High Courts23 Aug 1979Dismissed
Manphool and Another Vs The State of Rajasthan
Rajasthan High Court · (1979) WLN 364
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts22 Aug 1979Dismissed
Laxman Vs Champalal and Others
Rajasthan High Court · (1979) WLN 264
Criminal Procedure Code, 1973 (CrPC) — Section 225, 227, 313, 378, 417Penal Code, 1860 (IPC) — Section 109, 147, 342, 366, 379
High Courts21 Aug 1979
Lakhpat Singh and Others Vs The State
Rajasthan High Court · (1980) CriLJ 776
Criminal Procedure Code, 1973 (CrPC) — Section 11, 173, 177, 178, 179
High Courts17 Aug 1979Allowed
Sayeed Khan Vs State of Rajasthan
Rajasthan High Court · (1979) WLN 466
Constitution of India, 1950 — Article 132, 14, 19, 196, 226Official Secrets Act, 1923 — Section 5Prisons Act, 1894 — Section 15, 28, 42, 45, 54
High Courts10 Aug 1979Dismissed
Madanlal Purohit Vs The State of Rajasthan and Another
Rajasthan High Court · (1979) WLN 288
Constitution of India, 1950 — Article 226
High Courts09 Aug 1979Dismissed
The State of Rajasthan and Another Vs Maharaja Rao Bhim Singh and Another
Rajasthan High Court · AIR 1980 Raj 27
Land Acquisition Act, 1894 — Section 23, 34Rajasthan Land Acquisition Act, 1953 — Section 11, 18, 34
High Courts07 Aug 1979Dismissed
Jagan Singh Vs State Transport Appellate Tribunal, Rajasthan and Another
Rajasthan High Court · AIR 1980 Raj 1
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 57, 57(3), 57(4), 57(5), 64
High Courts06 Aug 1979
Chandanmal Vs Rawatmal
Rajasthan High Court · AIR 1980 Raj 139 : (1979) WLN 530
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25, Order 41 Rule 27(1), 100, 101, 107
High Courts06 Aug 1979Allowed
Commercial Taxes Officer Vs Sita Ram Satishchandra and Co.
Rajasthan High Court · (1979) WLN 771
Rajasthan Sales Tax Act, 1954 — Section 12A, 15(2)
High Courts06 Aug 1979Allowed
Chandan Mal Vs Rawat Mal
Rajasthan High Court · (1979) WLN 530
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27(1)(aa)
High Courts06 Aug 1979
Commissioner of Income Tax Vs Jaipur Udyog Ltd.
Rajasthan High Court · (1979) 120 ITR 929 : (1979) WLN 777
Income Tax Act, 1961 — Section 254(1), 256
High Courts03 Aug 1979Partly Allowed
Darshan Singh Vs Mst. Daso
Rajasthan High Court · AIR 1980 Raj 102 : (1979) RLW 546 : (1979) WLN 412
Divorce Act, 1869 — Section 55Hindu Marriage Act, 1955 — Section 10, 11, 12, 13, 25
High Courts02 Aug 1979Allowed
Hukam Singh and Another Vs Shankar and Others
Rajasthan High Court · (1979) RLW 533 : (1979) WLN 495
Civil Procedure Code, 1908 (CPC) — Section 115