High Courts11 Oct 1979Dismissed
Jaishree Luxury House, Kota and Another Vs Kathotia Sons, Registered Partnership Firm, Delhi
Rajasthan High Court · AIR 1980 Raj 42
Civil Procedure Code, 1908 (CPC) — Section 20Contract Act, 1872 — Section 28
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,188 of 2,400
High Courts10 Oct 1979
Commissioner of Income Tax Vs Jai Drinks (P.) Ltd.
Rajasthan High Court · (1980) 125 ITR 662
Income Tax Act, 1961 — Section 256(2), 32, 43(3)
High Courts10 Oct 1979Dismissed
Commissioner of Income Tax Vs Sah Swaroop Narain
Rajasthan High Court · (1980) 3 TAXMAN 285
Income Tax Act, 1961 — Section 256(1), 256(2), 271(1)(c)
High Courts09 Oct 1979Dismissed
Gagan Raj Singh Nagori Vs Union of India (UOI) and Others
Rajasthan High Court · (1979) WLN 634
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 376
High Courts06 Oct 1979Allowed
Jagtar Singh and Another Vs State of Rajasthan and Others
Rajasthan High Court · (1979) WLN 516
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts06 Oct 1979Allowed
Suraj Prasad Chaturvedi Vs The State of Rajasthan and Others
Rajasthan High Court · (1979) WLN 582
Constitution of India, 1950 — Article 226, 309, 37, 41, 47
High Courts04 Oct 1979Allowed
Nasirabad Urban Co-operative Bank Ltd. Vs Gyan Chand and Others
Rajasthan High Court · AIR 1980 Raj 73
High Courts03 Oct 1979
State of Rajasthan Vs Govind Singh
Rajasthan High Court · (1979) WLN 396
Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 409
High Courts29 Sept 1979Dismissed
Chota Lal Mehta Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1980 Raj 123
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 68D, 68IRajasthan State Road Transport Services (Development) Rules, 1965 — Rule 6(2)
High Courts28 Sept 1979Allowed
Ramesh Chandra Vs Mukhtyar Singh and Others
Rajasthan High Court · AIR 1980 Raj 21
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts27 Sept 1979Allowed
Ram Niwas Vs Sardar Singh and Another
Rajasthan High Court · AIR 1980 Raj 49
Evidence Act, 1872 — Section 57Rajasthan Panchayat and Nyaya Panchayat Election Rules, 1960 — Rule 38(6), 80, 84Representation of the People Act, 1951 — Section 83, 97
High Courts27 Sept 1979Dismissed
Kr. Nirmal Chand Soni and Others Vs Thakurji Saligramji Maharaj and Others
Rajasthan High Court · AIR 1980 Raj 22
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7Rajasthan Public Trusts Act, 1959 — Section 18, 29, 29(1)
High Courts27 Sept 1979Dismissed
Kamani Engineering Corporation Ltd. Vs Ganeshram K. Verma and Another
Rajasthan High Court · (1983) WLN 387
High Courts26 Sept 1979
Commissioner of Wealth Tax Vs Thakur Laxman Singh
Rajasthan High Court · (1985) 20 TAXMAN 476
Wealth Tax Act, 1957 — Section 27(3)
High Courts26 Sept 1979
Commissioner of Wealth-tax Vs Thakur Laxman Singh
Rajasthan High Court · (1979) 13 CTR 346 : (1984) 150 ITR 421
High Courts26 Sept 1979Dismissed
Mani Ram and Others Vs State of Rajasthan Ors.
Rajasthan High Court · (1979) WLN 313
Constitution of India, 1950 — Article 226
High Courts24 Sept 1979Allowed
Firm Babu Ram Ram Lal, Sangariya Mandi Vs New India Assurance Co. Ltd., New Delhi and Others
Rajasthan High Court · AIR 1980 Raj 126 : (1980) RLW 20 : (1979) WLN 630
Civil Procedure Code, 1908 (CPC) — Section 20, 9
High Courts24 Sept 1979Allowed
Hazari Mal Vs Mutha Kan Ram and Others
Rajasthan High Court · (1980) RLW 18 : (1979) WLN 632
High Courts21 Sept 1979Dismissed
Hamir Singh Vs Bhawani Shankar
Rajasthan High Court · AIR 1980 Raj 134
Civil Procedure Code, 1908 (CPC) — Section 11, 37, 38, 39Rajasthan Court of Wards Act, 1951 — Section 17, 18, 19
High Courts18 Sept 1979
Commissioner of Gift Tax Vs H.H. Shri Sawai Maharaj Deo Sir Tej Singhji Bahadur of Alwar
Rajasthan High Court · (1980) 124 ITR 697