COURT ARCHIVE

Rajasthan High Court judgments

47,996 judgments · page 2,186 of 2,400

High Courts29 Nov 1979Dismissed

Kashi Vishwanath Vs United Commercial Bank

Rajasthan High Court · (1980) RLW 418 : (1979) WLN 709

Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 3, 4Constitution of India, 1950 — Article 12, 14, 16

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High Courts28 Nov 1979Dismissed

The State of Rajasthan Vs Rugga and Others

Rajasthan High Court · (1979) WLN 480

Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 148, 149, 302, 309, 323

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High Courts27 Nov 1979

Bhanwar Lal Jain Vs The State of Rajasthan and Others

Rajasthan High Court · (1980) RLW 241 : (1980) 45 STC 92 : (1979) WLN 701

Rajasthan Sales Tax Act, 1954 — Section 11(3)

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High Courts27 Nov 1979

Kripal Singh Vs The State of Rajasthan

Rajasthan High Court · (1979) WLN 715

Central Excises and Salt Act, 1944 — Section 36Constitution of India, 1950 — Article 226, 311

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High Courts26 Nov 1979Dismissed

Ikram Vs Union of India (UOI) and Others

Rajasthan High Court · AIR 1980 Raj 182 : (1980) RLW 253 : (1979) WLN 727

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High Courts26 Nov 1979Dismissed

Ismail Vs State of Rajasthan

Rajasthan High Court · (1979) WLN 432

Criminal Procedure Code, 1973 (CrPC) — Section 307, 313Penal Code, 1860 (IPC) — Section 307

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High Courts26 Nov 1979

Purushottam Das Bangur Vs Income Tax Officer, C-Ward and Others Rang Lal Bangur Vs Income Tax Officer, B-Ward and Others

Rajasthan High Court · (1980) 14 CTR 161 : (1980) 126 ITR 580

Income Tax Act, 1961 — Section 147, 148, 52(2)

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High Courts23 Nov 1979Allowed

H.K. Hingorani Vs The State of Rajasthan and Others

Rajasthan High Court · (1979) WLN 421

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High Courts23 Nov 1979Allowed

Sattar Vs State of Rajasthan

Rajasthan High Court · (1980) RLW 2 : (1979) WLN 685

Criminal Procedure Code, 1973 (CrPC) — Section 229Penal Code, 1860 (IPC) — Section 302

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High Courts22 Nov 1979Allowed

Mardana and Another Vs State of Rajasthan

Rajasthan High Court · (1979) WLN 519

Penal Code, 1860 (IPC) — Section 325, 34, 353, 379, 383

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High Courts21 Nov 1979Dismissed

Ganesh Mal Vs The State of Rajasthan and Others

Rajasthan High Court · (1979) WLN 508

Rajasthan High Court Ordinance, 1949 — Section 18

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High Courts21 Nov 1979Dismissed

Commercial Taxes Officer Vs Badri Narain Sita Ram and Another

Rajasthan High Court · (1980) 45 STC 433

Rajasthan Sales Tax Act, 1954 — Section 15(3A)

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High Courts21 Nov 1979Dismissed

Dr. L.S. Dashora Vs The University of Rajasthan

Rajasthan High Court · (1979) WLN 493

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High Courts19 Nov 1979Dismissed

Velraj Vs State of Rajasthan and Others

Rajasthan High Court · (1980) RLW 138 : (1979) WLN 700

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High Courts16 Nov 1979

Ahmed and Others Vs State of Rajasthan

Rajasthan High Court · (1979) WLN 393

Criminal Procedure Code, 1973 (CrPC) — Section 309, 344

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High Courts15 Nov 1979Dismissed

Nath Raj Vs State Bank of Bikaner and Jaipur

Rajasthan High Court · (1979) WLN 498

Civil Procedure Code, 1908 (CPC) — Section 15

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High Courts14 Nov 1979Dismissed

Vijay Mehta Vs State of Rajasthan

Rajasthan High Court · AIR 1980 Raj 207 : (1980) WLN 288

Commissions of Inquiry Act, 1952 — Section 3Constitution of India, 1950 — Article 226, 51A

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High Courts13 Nov 1979Dismissed

Ahmed Vs The State of Rajasthan

Rajasthan High Court · (1979) WLN 388

Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 395, 397, 458

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High Courts13 Nov 1979

Ramchand Vs The State

Rajasthan High Court · (1981) CriLJ 1063

Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 13, 16, 2, 20, 7

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High Courts12 Nov 1979

Shiv Narain Dhabhai Vs Commissioner of Wealth-tax and Another

Rajasthan High Court · (1980) 15 CTR 14 : (1980) 121 ITR 224 : (1980) RLW 255

Wealth Tax Act, 1957 — Section 18B

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