High Courts07 Jan 1980
Commissioner of Expenditure-tax Vs Rao Raja Vikram Singh
Rajasthan High Court · (1980) 123 ITR 190 : (1980) WLN 76
Expenditure Tax Act, 1957 — Section 3(1)
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,185 of 2,400
High Courts07 Jan 1980
Vijai Hosiery Mills Vs The State of Rajasthan
Rajasthan High Court · (1980) 45 STC 345 : (1980) WLN 52
Rajasthan Sales Tax Act, 1954 — Section 16(1)(i)
High Courts07 Jan 1980
Jai Narain Vs The Board of Revenue and Others
Rajasthan High Court · AIR 1981 Raj 11 : (1980) WLN 160
Rajasthan Land Revenue Act, 1956 — Section 123, 124, 125, 131, 132
High Courts05 Jan 1980Dismissed
Sukh Ram and National Insurance Co. Vs Tara @ Tariya
Rajasthan High Court · (1980) WLN 247
Motor Vehicles Act, 1988 — Section 96
High Courts05 Jan 1980Allowed
Smt. Parwati Devi Vs Harbindra Singh
Rajasthan High Court · AIR 1980 Raj 249 : (1980) RLW 66 : (1980) WLN 66
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Hindu Marriage Act, 1955 — Section 9
High Courts04 Jan 1980Dismissed
Shankardutt Vs Vidyadevi
Rajasthan High Court · (1980) WLN 198
Hindu Marriage Act, 1955 — Section 28
High Courts04 Jan 1980Dismissed
Jamaluddin Vs Bhinyaram and Others
Rajasthan High Court · (1980) WLN 236
High Courts04 Jan 1980Dismissed
Jagdish Kumar Sinha Vs The State of Rajasthan and Others
Rajasthan High Court · (1980) RLW 168 : (1980) WLN 1
Constitution of India, 1950 — Article 226, 227, 235, 311
High Courts02 Jan 1980
Commissioner of Income Tax (Central) Vs Tiwari Jhumarlal Saruplal
Rajasthan High Court · (1981) 130 ITR 449 : (1980) RLW 114
Income Tax Act, 1922 — Section 34(1), 63Income Tax Act, 1961 — Section 271, 271(1), 274, 297, 297(2)
High Courts02 Jan 1980
Nagji and Another Vs The State
Rajasthan High Court · (1980) WLN 100
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 366
High Courts01 Jan 1980Dismissed
Devi Singh Vs Smt. Sushila Devi
Rajasthan High Court · (1980) WLN 31
Hindu Marriage Act, 1955 — Section 10, 13, 13APenal Code, 1860 (IPC) — Section 107, 323, 500
High Courts15 Dec 1979
Dalchand Nemchand Vs Union of India (UOI) and Others
Rajasthan High Court · (1983) 139 ITR 454 : (1980) RLW 132 : (1979) WLN 755
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 23(3)Income Tax Act, 1961 — Section 139(2), 142(1), 144
High Courts14 Dec 1979Dismissed
Natha Ram and Others Vs Bhika and Others
Rajasthan High Court · (1979) WLN 468
Constitution of India, 1950 — Article 226
High Courts12 Dec 1979Allowed
Raja Ram Vs Jagdish Prasad and Another
Rajasthan High Court · (1980) RLW 223 : (1979) WLN 756
Evidence Act, 1872 — Section 85Registration Act, 1908 — Section 33
High Courts11 Dec 1979
Union of India (UOI) and Others Vs Sharma and Company and Another
Rajasthan High Court · (1979) WLN 806
Arbitration Act, 1940 — Section 14, 15, 17, 30, 33
High Courts10 Dec 1979Allowed
Ganga Vs State of Rajasthan
Rajasthan High Court · (1979) WLN 425
Criminal Procedure Code, 1973 (CrPC) — Section 174Penal Code, 1860 (IPC) — Section 24, 302, 304
High Courts05 Dec 1979
COMMISSIONER OF WEALTH TAX Vs KASHI RAM LILA and Others
Rajasthan High Court · (1980) 15 CTR 19
Wealth Tax Act, 1957 — Section 18(2A), 27(3)
High Courts05 Dec 1979Allowed
Shiv Ratan Vs The State of Rajasthan
Rajasthan High Court · (1979) WLN 474
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 302, 324, 326
High Courts03 Dec 1979
Dhayalal and Another Vs The State of Rajasthan
Rajasthan High Court · (1979) WLN 464
Penal Code, 1860 (IPC) — Section 143, 148, 149, 307, 323
High Courts30 Nov 1979
Hakim Ali Vs The State of Rajasthan
Rajasthan High Court · (1979) WLN 456
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 109, 114, 207, 299, 300