Constitution of India, 1950 — Article 19(1)Criminal Procedure Code, 1973 (CrPC) — Section 95, 95A, 96, 99APenal Code, 1860 (IPC) — Section 124A, 153A, 153B, 292, 295A

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High Courts02 Nov 1979Dismissed

Shyam Sunder Vs The State of Rajasthan

Rajasthan High Court · (1979) WLN 427

Criminal Procedure Code, 1973 (CrPC) — Section 226Penal Code, 1860 (IPC) — Section 4, 406, 409

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High Courts29 Oct 1979Allowed

Delhi Cloth and General Mills Co. Ltd. Vs The State of Rajasthan and Others

Rajasthan High Court · (1980) 45 STC 128

Constitution of India, 1950 — Article 226

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High Courts24 Oct 1979Dismissed

Jai Singh Vs State of Rajasthan and Others

Rajasthan High Court · (1980) RLW 227 : (1980) 46 STC 56

Constitution of India, 1950 — Article 200, 226

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High Courts24 Oct 1979

Commissioner of Income Tax Vs Jaipur Electro P. Ltd.

Rajasthan High Court · (1990) 183 ITR 476

Income Tax Act, 1961 — Section 221

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High Courts24 Oct 1979Dismissed

Sohanlal Vs Smt. Chav and Others

Rajasthan High Court · (1979) WLN 369

Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(4), 13(5), 13(6), 13A

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High Courts19 Oct 1979Partly Allowed

Sugan Chand Vs Dina Nath and Others

Rajasthan High Court · AIR 1980 Raj 121 : (1980) RLW 243 : (1979) WLN 703

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Transfer of Property Act, 1882 — Section 66

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High Courts19 Oct 1979

Mehtab Chand Golcha Vs Official Liquidator, Golcha Properties (P.) Ltd. (In Liquidation) and Another

Rajasthan High Court · (1979) 10 RAJ CK 0011

Companies (Court) Rules, 1959 — Rule 179, 86, 87Companies Act, 1956 — Section 153, 208(6), 391, 391A, 392

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High Courts18 Oct 1979Allowed

Dhanji Vs The State of Rajasthan

Rajasthan High Court · (1979) WLN 661

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302

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High Courts17 Oct 1979Dismissed

Shambhu Narain and Another Vs Shanti Lal

Rajasthan High Court · (1979) WLN 332

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High Courts17 Oct 1979Allowed

Om Prakash Vs Smt. Shakuntla and Another

Rajasthan High Court · (1980) RLW 388 : (1979) WLN 719

Hindu Marriage Act, 1955 — Section 10, 13, 13A, 23, 25

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High Courts16 Oct 1979

Commercial Taxes Officer, Survey and Investigation Vs The Divisional Superintendent, Northern Railway

Rajasthan High Court · (1980) 45 STC 18 : (1979) WLN 658

Rajasthan Sales Tax Act, 1954 — Section 15(2), 2(f)

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High Courts16 Oct 1979

Hansraj and Champalal Vs Ram Kripal and The State

Rajasthan High Court · (1979) WLN 384

Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 203, 417, 482Penal Code, 1860 (IPC) — Section 417, 420, 500

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High Courts16 Oct 1979Allowed

Kishoresingh Vs The State of Rajasthan

Rajasthan High Court · (1979) WLN 434

Penal Code, 1860 (IPC) — Section 136, 436

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High Courts15 Oct 1979

Khema and Others Vs The Board of Revenue for Rajasthan and Another

Rajasthan High Court · (1980) RLW 270 : (1979) WLN 667

Constitution of India, 1950 — Article 226

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High Courts15 Oct 1979Allowed

Lal Das and Another Vs Pokardas and Others

Rajasthan High Court · (1980) RLW 251 : (1979) WLN 656

Constitution of India, 1950 — Article 226

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