High Courts17 Sept 1979Dismissed
Qurban and Another Vs State of Rajasthan and Another
Rajasthan High Court · (1979) WLN 730
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,189 of 2,400
High Courts17 Sept 1979Dismissed
Ramchand Vs Laxmikumar
Rajasthan High Court · AIR 1980 Raj 128
Civil Procedure Code, 1908 (CPC) — Section 115(1)
High Courts15 Sept 1979
Bharat Vs State of Rajasthan
Rajasthan High Court · (1981) CriLJ 1474 : (1980) RLW 112
Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts13 Sept 1979Dismissed
Ganeshmal Vs State of Rajasthan and Others
Rajasthan High Court · (1979) WLN 689
Constitution of India, 1950 — Article 226
High Courts13 Sept 1979
Commissioner of Wealth-tax Vs Man Industrial Corporation Ltd.
Rajasthan High Court · (1980) 123 ITR 298
Wealth Tax Act, 1957 — Section 7(2)
High Courts13 Sept 1979Dismissed
Gendmal Vs State Transport Appellate Tribunal and Others
Rajasthan High Court · AIR 1980 Raj 107 : (1979) WLN 695
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 48, 64A
High Courts12 Sept 1979Dismissed
New India Assurance Co. Ltd. Vs Sushila Devi Sharma and Others
Rajasthan High Court · (1980) RLW 38
Motor Vehicles Act, 1939 — Section 110D, 96, 96(2)
High Courts12 Sept 1979
Commissioner of Income Tax Vs S. Zoraster and Co.
Rajasthan High Court · (1982) 133 ITR 559
Income Tax Act, 1922 — Section 10(2)
High Courts11 Sept 1979
INDRA and CO. Vs COMMISSIONER OF Income Tax, JAIPUR.
Rajasthan High Court · (1982) 13 CTR 353 : (1982) 134 ITR 466
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 256, 64, 66
High Courts11 Sept 1979
Indra and Co. Vs Commissioner of Income Tax
Rajasthan High Court · (1979) 12 CTR 97 : (1979) 12 WLN 674
Income Tax Act, 1922 — Section 22(2), 5(6), 64, 64(1), 64(2)
High Courts08 Sept 1979Allowed
Krishna Kumar Bansal and Another Vs Union of India (UOI) and Others
Rajasthan High Court · (1979) WLN 303
Constitution of India, 1950 — Article 226Mines and Minerals (Development and Regulation) Act, 1957 — Section 30
High Courts07 Sept 1979Dismissed
Sultan Singh Vs The State of Rajasthan and Others
Rajasthan High Court · (1980) RLW 21 : (1979) WLN 377
Constitution of India, 1950 — Article 14, 16, 19, 309, 31States Reorganisation Act, 1956 — Section 115
High Courts07 Sept 1979Dismissed
Shimbhuram Vs Lakharam
Rajasthan High Court · AIR 1980 Raj 184
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 16 Rule 1(3), Order 16 Rule 1A
High Courts07 Sept 1979
Hiralal Vs Commissioner of Income Tax
Rajasthan High Court · (1980) 121 ITR 89
Income Tax Act, 1961 — Section 147
High Courts06 Sept 1979
Commissioner of Income Tax Vs Sohan Lal Brij Lal
Rajasthan High Court · (1979) 120 ITR 901
Income Tax Act, 1961 — Section 271(1), 274(2)
High Courts05 Sept 1979
JAINARAIN JEEVRAJ Vs COMMISSIONER OF Income Tax, RAJASTHAN II, JAIPUR (NO. 2).
Rajasthan High Court · (1980) 13 CTR 342 : (1980) 121 ITR 358
Income Tax Act, 1961 — Section 154, 254, 256, 35
High Courts05 Sept 1979
Jainarain Jeevraj Vs Commissioner of Income Tax (No. 2)
Rajasthan High Court · (1979) 13 CTR 342 : (1980) 121 ITR 359 : (1979) 12 WLN 625
Income Tax Act, 1961 — Section 254, 254(2), 256(2)
High Courts05 Sept 1979
Om Prakash Dhanak Vs The State
Rajasthan High Court · (1979) WLN 270
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 114, 302, 304, 307, 34
High Courts05 Sept 1979Allowed
The State Vs Suraj
Rajasthan High Court · (1979) WLN 580
Criminal Procedure Code, 1973 (CrPC) — Section 173, 207, 305, 306, 327
High Courts04 Sept 1979Dismissed
Vaja Vs State of Rajasthan
Rajasthan High Court · (1979) WLN 291
Penal Code, 1860 (IPC) — Section 302, 307, 324