High Courts13 Feb 1979Dismissed

Mohan Lal Jain Vs State of Rajasthan and Others

Rajasthan High Court · AIR 1979 Raj 203 : (1979) RLW 441

Rajasthan Municipalities (Subordinate and Ministerial Service) Rules, 1963 — Rule 38Rajasthan Municipalities Act, 1959 — Section 297, 297(2), 304, 304(3), 88
High Courts09 Feb 1979Dismissed

Lad Kanwar Vs Jagdish

Rajasthan High Court · AIR 1979 Raj 197 : (1979) RLW 172

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7Hindu Marriage Act, 1955 — Section 10, 13, 13(1A), 9
High Courts09 Feb 1979Allowed

Pyare Mohan Vs Rameshwar and Others

Rajasthan High Court · AIR 1980 Raj 116 : (1979) RLW 176

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 1, 100Evidence Act, 1872 — Section 101, 102, 103, 104
High Courts07 Feb 1979

Randhir Singh Vs Gurbux Singh

Rajasthan High Court · (1979) WLN 170

Civil Procedure Code, 1908 (CPC) — Section 151, 47Contract Act, 1872 — Section 55, 59, 73, 74Motor Vehicles Act, 1988 — Section 31
High Courts31 Jan 1979

Raju Vs State of Rajasthan

Rajasthan High Court · (1980) CriLJ 896 : (1979) RLW 67

Criminal Procedure Code, 1973 (CrPC) — Section 156, 169, 170, 173, 190Penal Code, 1860 (IPC) — Section 304A
High Courts30 Jan 1979Dismissed

Smt. Dhapoobai and Others Vs Narainlal

Rajasthan High Court · (1979) WLN 137

Civil Procedure Code, 1908 (CPC) — Section 100Criminal Procedure Code, 1973 (CrPC) — Section 144Specific Relief Act, 1963 — Section 5, 6, 9
High Courts29 Jan 1979Allowed

State of Rajasthan Vs Tejmal

Rajasthan High Court · (1979) RLW 142 : (1979) WLN 113

Criminal Procedure Code, 1973 (CrPC) — Section 360Prevention of Food Adulteration Act, 1954 — Section 16, 2, 20, 7