High Courts25 Nov 1978
Chhabil Das Vs Gokal Das and Others
Rajasthan High Court · (1978) WLN 412
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 30
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,201 of 2,400
High Courts24 Nov 1978Dismissed
Damodar Lal Vs Assistant Collector of Central Excise and Customs
Rajasthan High Court · (1979) 4 ELT 142 : (1978) RLW 608
Criminal Procedure Code, 1973 (CrPC) — Section 399Customs Act, 1962 — Section 133A, 135Defence of India Rules, 1962 — Rule 126
High Courts23 Nov 1978Allowed
The Jaipur Udyog Ltd. Vs Inspector, Provident Fund
Rajasthan High Court · (1979) RLW 233 : (1978) WLN 450
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14AEssential Commodities Act, 1955 — Section 10
High Courts22 Nov 1978Allowed
Hanuman Singh Vs Union of India (UOI) and Others
Rajasthan High Court · (1978) WLN 404
Civil Procedure Code, 1908 (CPC) — Section 151Evidence Act, 1872 — Section 65
High Courts22 Nov 1978Allowed
Jagdish Narain etc. Vs Dwarka Das and Others
Rajasthan High Court · AIR 1979 Raj 62 : (1978) RLW 540 : (1978) 11 WLN 670
Civil Procedure Code, 1908 (CPC) — Section 115Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 14(2)
High Courts21 Nov 1978Dismissed
Tilak Raj Kapoor Vs Smt. Asha Kapoor
Rajasthan High Court · (1978) 11 WLN 543
Guardians and Wards Act, 1890 — Section 25, 4, 47, 9
High Courts18 Nov 1978Dismissed
Shiv Shankar Vs Civil Judge
Rajasthan High Court · (1978) WLN 376
Constitution of India, 1950 — Article 226, 227Registration Act, 1908 — Section 49
High Courts17 Nov 1978Allowed
Rajasthan State Road Transport Corporation Vs Regional Transport Authority, Jaipur and Another
Rajasthan High Court · AIR 1979 Raj 120
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 58(1), 68FFRajasthan State Road Transport Services (Development) Rules, 1965 — Rule 10
High Courts17 Nov 1978Dismissed
Shyam Lal Vs Sohan Lal
Rajasthan High Court · AIR 1979 Raj 205 : (1979) RLW 240
Court Fees Act, 1870 — Section 7(v)Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 26, 29
High Courts17 Nov 1978
Suraj Mal Vs Suraj Bhan and Others
Rajasthan High Court · (1978) WLN 391
Factories Act, 1948 — Section 7Payment of Wages Act, 1936 — Section 15, 18, 3, 4
High Courts11 Nov 1978Allowed
Jagannath Singh Vs The State of Raj. and Others
Rajasthan High Court · (1978) WLN 350
Constitution of India, 1950 — Article 226, 227
High Courts11 Nov 1978Dismissed
Deva and Others Vs Godar and Others
Rajasthan High Court · (1978) WLN 354
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts10 Nov 1978Dismissed
Commercial Taxes Officer Vs Mohanlal Bishambhar Dayal and Another
Rajasthan High Court · (1979) RLW 1 : (1979) 43 STC 288 : (1978) 11 WLN 608
Rajasthan Sales Tax (Amendment and Validation) Act, 1967 — Section 4Rajasthan Sales Tax Act, 1994 — Section 15(1), 15(3A), 17
High Courts10 Nov 1978
Ranu Bros. Vs Commissioner of Income Tax
Rajasthan High Court · (1979) 10 CTR 140 : (1979) 117 ITR 468 : (1979) RLW 230
Income Tax Act, 1961 — Section 256(2)
High Courts10 Nov 1978Allowed
Deepchand and Sons Vs Mohan Das and Another
Rajasthan High Court · AIR 1979 Raj 35 : (1978) RLW 524
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 2(2), 3
High Courts09 Nov 1978Dismissed
Manohar and Others Vs Chatter Singh and Others
Rajasthan High Court · (1978) 11 RAJ CK 0036
Civil Procedure Code, 1908 (CPC) — Section 2, 92Trusts Act, 1882 — Section 15, 19, 44, 48, 63
High Courts08 Nov 1978Dismissed
Bhikamchand Vs Jugal Kishore and Others
Rajasthan High Court · (1979) RLW 137 : (1978) 11 WLN 682
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(6)
High Courts08 Nov 1978Dismissed
Bombay Cotton (P) Ltd. and Others Vs State of Rajasthan and CTO
Rajasthan High Court · (1978) WLN 333
Central Sales Tax Act, 1956 — Section 5Constitution of India, 1950 — Article 226, 286
High Courts08 Nov 1978Dismissed
Bharat Bhawan Nirman Sahkari Samiti Ltd., Jaipur Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1979 Raj 209 : (1979) RLW 3 : (1978) 11 WLN 517
Constitution of India, 1950 — Article 226(6)
High Courts08 Nov 1978Dismissed
Sawal Chand and Others Vs Smt. Pyari Devi and Others
Rajasthan High Court · (1978) WLN 415
Civil Procedure Code, 1908 (CPC) — Section 115, 116Evidence Act, 1872 — Section 65, 66