High Courts05 Jul 1978
Gumana Ram Vs The State
Rajasthan High Court · (1978) WLN 285
Criminal Procedure Code, 1973 (CrPC) — Section 161, 428Penal Code, 1860 (IPC) — Section 109, 302, 304, 323, 325
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,207 of 2,400
High Courts05 Jul 1978Dismissed
State of Rajasthan Vs Sardar Singhji Jagirdar
Rajasthan High Court · (1978) WLN 207
Rajasthan Land Reforms and Resumption of Jagirs Act, 1952 — Section 23, 27Rajasthan Land Reforms and Resumption of Jagirs Rules, 1954 — Rule 21, 22
High Courts04 Jul 1978Dismissed
Ram Narayan Singh Vs The State of Rajasthan and Others
Rajasthan High Court · (1978) WLN 185
Limitation Act, 1963 — Section 5
High Courts04 Jul 1978Dismissed
Chunnilal Vs The State of Rajasthan
Rajasthan High Court · (1978) WLN 230
High Courts03 Jul 1978Dismissed
Purshottam Lal Sharma Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1979 Raj 18 : (1978) RLW 428
Constitution of India, 1950 — Article 166, 166(2), 188, 193, 212
High Courts23 Jun 1978Dismissed
Bhopalsingh and Others Vs The State of Rajasthan
Rajasthan High Court · (1978) 11 WLN 349
Constitution of India, 1950 — Article 134Criminal Procedure Code, 1973 (CrPC) — Section 167, 433, 437, 438Evidence Act, 1872 — Section 27
High Courts23 Jun 1978Dismissed
Bhopal Singh and Another Vs The State of Rajasthan and Another
Rajasthan High Court · (1978) 11 WLN 228
Constitution of India, 1950 — Article 134Criminal Procedure Code, 1973 (CrPC) — Section 167, 437, 438Evidence Act, 1872 — Section 27
High Courts09 Jun 1978
Ram Rakh Vyas Vs Atal Behari Vajpayee Minister for External Affairs and Others
Rajasthan High Court · (1978) RLW 306 : (1978) 11 WLN 304
Constitution of India, 1950 — Article 104, 105, 143, 19, 194
High Courts07 Jun 1978Dismissed
Aladeen Vs The State of Rajasthan
Rajasthan High Court · (1982) RLW 642 : (1978) WLN 546
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts02 Jun 1978Dismissed
Ram Prasad Joshi Vs Union of India (UOI) and Others
Rajasthan High Court · AIR 1978 Raj 131 : (1978) RLW 303
Constitution of India, 1950 — Article 14, 226
High Courts29 May 1978Dismissed
Pooran Vs The State of Rajasthan
Rajasthan High Court · (1978) RLW 272 : (1978) 11 WLN 413
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 302, 404
High Courts26 May 1978Dismissed
Vijay Goods Transport Co. Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1978 Raj 181 : (1978) RLW 266 : (1978) RLW 326
Constitution of India, 1950 — Article 14, 226
High Courts17 May 1978Dismissed
Mohd Ramzan Vs State of Rajasthan
Rajasthan High Court · (1978) WLN 156
High Courts15 May 1978
Bhagwat Singh Vs State of Rajasthan and Another
Rajasthan High Court · (1978) WLN 176
Rajasthan Land Reforms and Acquisition of Land Owners Estates Act, 1963 — Section 10(1), 10(2)
High Courts12 May 1978Dismissed
Bal Mukund Vs The Regional Transport Authority and Another
Rajasthan High Court · AIR 1978 Raj 170
Motor Vehicles Act, 1939 — Section 68F(1A), 68F(1AA)Rajasthan Motor Vehicles Taxation Act, 1951 — Section 62
High Courts09 May 1978
State of Rajasthan Vs Kantilal
Rajasthan High Court · (1978) RLW 230 : (1978) 11 WLN 282
Penal Code, 1860 (IPC) — Section 300, 302, 304, 84
High Courts09 May 1978Dismissed
Manakchand and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (1978) WLN 199
Constitution of India, 1950 — Article 14, 16
High Courts09 May 1978
Moti Lal and Others Vs Shri Krishna
Rajasthan High Court · (1978) WLN 172
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 12Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts09 May 1978Dismissed
Sikandar Khan Vs Actg. C.J. Rajasthan High Court
Rajasthan High Court · (1978) WLN 154
High Courts09 May 1978Dismissed
Shri Ram and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1978) WLN 164
Constitution of India, 1950 — Article 226