High Courts04 May 1967Dismissed

Kishanlal Vs Nandlal

Rajasthan High Court · AIR 1968 Raj 86 : (1968) CriLJ 547 : (1968) RLW 44

Criminal Procedure Code, 1898 (CrPC) — Section 438, 488, 561A
High Courts29 Mar 1967Dismissed

Khetmal Vs Chhaganraj and Another

Rajasthan High Court · AIR 1968 Raj 123 : (1968) RLW 75

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1, 9Provincial Insolvency Act, 1920 — Section 28, 4, 55Registration Act, 1908 — Section 34, 35, 87