COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 2,170 of 2,241

High Courts09 Feb 1967Dismissed

Nagaur Sahar Kendriya Sahakari Kar Vikraya Sangh and Another Vs The State of Rajasthan and Others

Rajasthan High Court · (1968) 21 STC 114

Rajasthan Sales Tax Act, 1954 — Section 2(f)Rajasthan Sales Tax Rules, 1955 — Rule 15

High Courts31 Jan 1967Allowed

Ganesha Ram Vs Collector, Jalore and Others

Rajasthan High Court · AIR 1968 Raj 72 : (1968) RLW 95

Rajasthan Land Revenue Act, 1956 — Section 256, 257A, 257BRajasthan Panchayat Act, 1953 — Section 80

High Courts25 Jan 1967Allowed

Mst. Jeeyakanwar and Others Vs State of Rajasthan and Others

Rajasthan High Court · (1968) RLW 141 : (1968) 21 STC 461

Constitution of India, 1950 — Article 226

High Courts24 Jan 1967Dismissed

State of Rajasthan Vs Kapoor Chand

Rajasthan High Court · AIR 1967 Raj 237 : (1967) CriLJ 1374 : (1967) RLW 546

Criminal Procedure Code, 1898 (CrPC) — Section 417Prevention of Food Adulteration Act, 1954 — Section 10(7), 16, 7Prevention of Food Adulteration Rules, 1955 — Rule 18

High Courts20 Jan 1967Dismissed

Fateh Raj and Another Vs Suraj Roop and Another

Rajasthan High Court · AIR 1969 Raj 252 : (1969) RLW 215 : (1968) WLN 169

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)

High Courts19 Jan 1967Partly Allowed

Rafiq Mohammad Vs Mangilal and Others

Rajasthan High Court · AIR 1968 Raj 3 : (1968) RLW 111

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, 73

High Courts12 Jan 1967Allowed

Sukanraj Vs State of Rajasthan

Rajasthan High Court · AIR 1967 Raj 267 : (1967) CriLJ 1702

Criminal Procedure Code, 1898 (CrPC) — Section 353, 537

High Courts05 Jan 1967Allowed

Amar Singh and Others Vs The State of Rajasthan

Rajasthan High Court · AIR 1968 Raj 11 : (1968) CriLJ 79 : (1968) RLW 107

Penal Code, 1860 (IPC) — Section 105, 395

High Courts03 Jan 1967

Commissioner of Wealth Tax, Delhi and Rajasthan Vs Her Highness Maharani Gayatri Devi of Jaipur

Rajasthan High Court · AIR 1968 Raj 129 : (1967) 66 ITR 1

Contract Act, 1872 — Section 10Transfer of Property Act, 1882 — Section 8Wealth Tax Act, 1957 — Section 2

High Courts20 Dec 1966Dismissed

Kutbuddin and Others Vs The State

Rajasthan High Court · AIR 1967 Raj 224

Criminal Procedure Code, 1898 (CrPC) — Section 156(2), 561AOfficial Secrets Act, 1923 — Section 13(3)

High Courts20 Dec 1966Dismissed

Mahavir Chand and Another Vs Budhmal and Others

Rajasthan High Court · AIR 1967 Raj 251

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63, 100, 101

High Courts20 Dec 1966Allowed

Khazansingh and Others Vs State of Rajasthan

Rajasthan High Court · AIR 1967 Raj 221

Criminal Law (Amendment) Act, 1952 — Section 8Criminal Law Amendment (Amending) Act, 1966 — Section 11, 5(1)Criminal Procedure Code, 1898 (CrPC) — Section 549

High Courts16 Dec 1966

RAMPATMAL TIRKHA RAM Vs COMMISSIONER OF INCOME TAX.

Rajasthan High Court · (1967) 65 ITR 596 : (1967) RLW 360

Income Tax Act, 1922 — Section 26A, 66(1)

High Courts13 Dec 1966Allowed

Mohrilal Vs Shri Ballabh and Another

Rajasthan High Court · AIR 1967 Raj 280 : (1967) RLW 451

Central Excise Rules, 1944 — Rule 178(2), 178(4)Central Excises and Salt Act, 1944 — Section 6, 9Civil Procedure Code, 1908 (CPC) — Order 20 Rule 15

High Courts30 Nov 1966Dismissed

Ali Mohammad Vs Ramniwas and Another

Rajasthan High Court · AIR 1967 Raj 258 : (1967) RLW 519

Contract Act, 1872 — Section 11Limitation Act, 1908 — Article 132, 148, 3Limitation Act, 1963 — Article 61, 62

High Courts29 Nov 1966Allowed

Hanuman Vs Fattu

Rajasthan High Court · AIR 1967 Raj 235 : (1967) RLW 466

Stamp Act, 1899 — Article 13, 49, 2(22), 2(5)

High Courts22 Nov 1966Dismissed

Jaipur Hosiery Mills Private Ltd. and Others Vs State of Rajasthan and Others

Rajasthan High Court · (1967) 19 STC 416

Constitution of India, 1950 — Article 14, 226

High Courts15 Nov 1966Dismissed

Shyam Charan Tiwari Vs Kanhaiyalal

Rajasthan High Court · AIR 1967 Raj 176 : (1967) RLW 104

Limitation Act, 1908 — Section 10, 9

High Courts09 Nov 1966

Sibal Singh Vs State of Rajasthan

Rajasthan High Court · (1968) 1 LLJ 468 : (1967) RLW 473

Constitution of India, 1950 — Article 14, 16, 166, 311

High Courts08 Nov 1966Allowed

Badan Bai Vs Bhom Singh and Others

Rajasthan High Court · (1967) ACJ 88 : AIR 1968 Raj 39 : (1967) 15 FLR 13 : (1967) 2 LLJ 340 : (1967) RLW 86

Rajasthan Workmens Compensation Rules, 1960 — Rule 8(2), 8(3)Workmens Compensation Act, 1923 — Section 10(1)