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Rajasthan High Court judgments

44,813 judgments · page 2,171 of 2,241

High Courts02 Nov 1966Partly Allowed

State of Rajasthan and Others Vs Raghuraj Singh

Rajasthan High Court · AIR 1968 Raj 14

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 9Contract Act, 1872 — Section 213Limitation Act, 1908 — Article 120, 89
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High Courts27 Oct 1966Dismissed

Ganesh Mal and Another Vs Meghraj and Another

Rajasthan High Court · AIR 1967 Raj 283 : (1967) RLW 307

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 21 Rule 58, Order 21 Rule 63Limitation Act, 1908 — Article 11, 22Limitation Act, 1963 — Article 98, 21
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High Courts26 Oct 1966Dismissed

Champa Lal and Others Vs Rameshwar

Rajasthan High Court · AIR 1967 Raj 233 : (1967) RLW 243

Constitution of India, 1950 — Article 372AGovernment Grants Act, 1895 — Section 1(2), 2Transfer of Property Act, 1882 — Section 1
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High Courts11 Oct 1966Allowed

Somdatta Vs Abdul Rashid

Rajasthan High Court · AIR 1968 Raj 45 : (1967) RLW 240

Rajasthan Stamp Rules, 2004 — Rule 14, 6Stamp Act, 1899 — Section 11
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High Courts04 Oct 1966

Sachida Nand Vs Mangi Lal and Others

Rajasthan High Court · AIR 1968 Raj 1 : (1967) RLW 228

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35(2), Order 21 Rule 96Limitation Act, 1908 — Article 120, 138, 144Limitation Act, 1963 — Article 113, 65
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