COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 2,173 of 2,241

High Courts28 Feb 1966Dismissed

Kriparam Ganeshilal and Others Vs State of Rajasthan and Others

Rajasthan High Court · AIR 1967 Raj 90

Constitution of India, 1950 — Article 14, 301, 304Defence of India Act, 1971 — Section 48Rajasthan General Clauses Act, 1955 — Section 6

High Courts23 Feb 1966

Shantilal Shiv Kumar and Others Vs Transport Appellate Tribunal and Others

Rajasthan High Court · AIR 1967 Raj 138 : (1967) RLW 468

Evidence Act, 1872 — Section 115, 31, 92Motor Vehicles Act, 1939 — Section 57

High Courts21 Feb 1966

Automobile Transport Rajputana Private Ltd. and Others Vs Transport Appellate Tribunal and Others

Rajasthan High Court · AIR 1967 Raj 114 : (1966) RLW 409

Motor Vehicles Act, 1939 — Section 44(4), 47, 57, 57(3), 68G(2)Rajasthan State Road Transport Services (Development) Rules, 1960 — Rule 7, 8, 9

High Courts08 Feb 1966Allowed

Chhogalal and Another Vs New Ganesh Finance Co.

Rajasthan High Court · AIR 1966 Raj 181 : (1966) RLW 338

Arbitration Act, 1940 — Section 33, 8

High Courts03 Feb 1966Dismissed

Ramrichpal Vs The Bikaner Stores Supply and Trading Co. and Another

Rajasthan High Court · (1966) RLW 487

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 2, Order 30 Rule 4Partnership Act, 1932 — Section 47

High Courts20 Dec 1965Allowed

Shriram Vs The State

Rajasthan High Court · (1966) CriLJ 1049

Penal Code, 1860 (IPC) — Section 409Prevention of Corruption Act, 1947 — Section 6

High Courts15 Dec 1965Allowed

Radha Kishan and Another Vs Firm Jwala Prasad Shiv Prasad and Others

Rajasthan High Court · (1965) 12 RAJ CK 0001

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63, 115Registration Act, 1908 — Section 17Stamp Act, 1899 — Section 2(17)

High Courts07 Dec 1965

Anandilal Verma Vs State of Rajasthan

Rajasthan High Court · (1967) 2 LLJ 343 : (1966) RLW 358

Constitution of India, 1950 — Article 216, 233, 234, 235, 310

High Courts06 Dec 1965Dismissed

Kanmal and Others Vs Hukam Chand

Rajasthan High Court · AIR 1966 Raj 178

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 47

High Courts03 Dec 1965Partly Allowed

Ramchander Vs State

Rajasthan High Court · (1966) CriLJ 944 : (1966) RLW 308

Penal Code, 1860 (IPC) — Section 420

High Courts29 Nov 1965

Ghasi Ram and Others Vs State and Others

Rajasthan High Court · AIR 1966 Raj 247 : (1966) CriLJ 1338 : (1966) RLW 371

Constitution of India, 1950 — Article 19, 226, 352, 358Criminal Procedure Code, 1898 (CrPC) — Section 491Defence of India Act, 1962 — Section 40(1), 40(2)

High Courts26 Nov 1965Dismissed

Smt. Nathi Bai Vs Suraj Narain and Others

Rajasthan High Court · (1965) 11 RAJ CK 0008

Constitution of India, 1950 — Article 133, 133(1)

High Courts19 Nov 1965Allowed

Sohanlal Vs Babulal and Others

Rajasthan High Court · (1966) RLW 50

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 4(3), 101

High Courts18 Nov 1965Dismissed

Unikat Sankunni Menon Vs State of Rajasthan

Rajasthan High Court · AIR 1967 Raj 128 : (1966) RLW 317

Constitution of India, 1950 — Article 14, 16Rajasthan Service Rules, 1951 — Rule 26A

High Courts15 Nov 1965Allowed

Jagdish Prasad Vs The Transport Appellate Tribunal and Others

Rajasthan High Court · AIR 1966 Raj 127 : (1966) RLW 1

Motor Vehicles Act, 1939 — Section 43, 43(1), 44(3), 54(3), 68G

High Courts11 Nov 1965Dismissed

Shivpyari and Another Vs Mst. Sardari

Rajasthan High Court · AIR 1965 Raj 265 : (1966) RLW 288

Easements Act, 1882 — Section 15, 4

High Courts10 Nov 1965

Laxmi Narain Lath Trust Vs The Commissioner of Income Tax

Rajasthan High Court · AIR 1966 Raj 154

Income Tax Act, 1922 — Section 4(3)

High Courts10 Nov 1965

Lakshmi Narain Lath Trust Vs Commissioner of Income Tax

Rajasthan High Court · (1969) 73 ITR 402

Income Tax Act, 1922 — Section 4(3)

High Courts09 Nov 1965Allowed

Roopa and Another Vs State of Rajasthan

Rajasthan High Court · AIR 1966 Raj 68 : (1966) CriLJ 298 : (1966) RLW 138

Penal Code, 1860 (IPC) — Section 324, 326

High Courts08 Nov 1965

Gurmukh Singh Vs State

Rajasthan High Court · (1967) 1 LLJ 267 : (1966) RLW 190

Constitution of India, 1950 — Article 14, 311