High Courts21 Nov 1967Dismissed
Bhanwarlal and Another Vs Insaf Ali and Another
Rajasthan High Court · AIR 1968 Raj 187 : (1968) RLW 237
Arbitration Act, 1940 — Section 34Evidence Act, 1872 — Section 114
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,168 of 2,241
High Courts27 Oct 1967
Lekhram Saini Vs Union of India (UOI)
Rajasthan High Court · (1969) 1 LLJ 382
Constitution of India, 1950 — Article 226, 309, 310, 311Government of India Act, 1935 — Section 240, 43
High Courts21 Oct 1967Dismissed
Radhey Shyam and Another Vs Official Liquidator
Rajasthan High Court · AIR 1968 Raj 220 : (1968) RLW 304
Companies (Amendment) Act, 1956 — Section 291, 309(9), 357, 9Companies Act, 1913 — Section 17(2)Company Regulations, 1956 — Regulation 69, 71, 8
High Courts10 Oct 1967Dismissed
Mohan Raj Vs Surendra Kumar Taparia and Others
Rajasthan High Court · AIR 1968 Raj 287
Representation of the People Act, 1951 — Section 117, 123(6), 77, 81, 82
High Courts05 Oct 1967Allowed
Wazirsingh Vs Union of India (UOI) and Others
Rajasthan High Court · AIR 1968 Raj 224 : (1968) RLW 267
Limitation Act, 1908 — Article 120, 62, 96, 97
High Courts18 Sept 1967
Smt. Kamla Beniwal Vs Dhir Singh and Others
Rajasthan High Court · AIR 1968 Raj 282 : (1968) RLW 205
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 3Conduct of Elections Rules, 1961 — Rule 94Representation of the People Act, 1951 — Section 83(1)
High Courts08 Sept 1967
Bhogilal Pandya Vs Maharawal Laxman Singh and Another
Rajasthan High Court · AIR 1968 Raj 145 : (1967) RLW 577
General Clauses Act, 1897 — Section 9Limitation Act, 1963 — Section 12(1), 29(2)Representation of the People Act, 1951 — Section 81
High Courts22 Aug 1967Dismissed
Aman Khan Vs Sheo Onkar and Others
Rajasthan High Court · AIR 1968 Raj 161 : (1968) RLW 213
Motor Vehicles Act, 1939 — Section 44, 45, 63
High Courts18 Aug 1967Dismissed
Sampat Raj Vs Ladu Ram and Others
Rajasthan High Court · AIR 1968 Raj 179 : (1968) RLW 190
Civil Procedure Code, 1908 (CPC) — Section 114Rajasthan High Court Ordinance, 1949 — Section 18(1), 18(2)
High Courts16 Aug 1967Dismissed
Mst. Bhuri Bai Vs Mst. Champi Bai and Another
Rajasthan High Court · AIR 1968 Raj 139 : (1968) RLW 193
Hindu Succession Act, 1956 — Section 1, 14, 24, 4(1), 4(2)Hindu Widows Remarriage Act, 1856 — Section 2
High Courts01 Aug 1967
Ratan Singh and Others Vs The State
Rajasthan High Court · AIR 1968 Raj 148 : (1968) CriLJ 801 : (1968) RLW 160
Criminal Procedure Code, 1898 (CrPC) — Section 207A(4)
High Courts01 Aug 1967Dismissed
Ramlal Vs Vishveshwar Nath
Rajasthan High Court · AIR 1968 Raj 249
Constitution of India, 1950 — Article 102(1), 327, 329, 58(2)Delimitation Commission Act, 1962 — Section 10(2), 9Rajasthan Panchayat Samitis and Zila Parishad Act, 1959 — Section 46, 48, 49, 52, 58
High Courts25 Jul 1967
Kanhailal Vs Kantilal and Others
Rajasthan High Court · AIR 1968 Raj 278 : (1968) RLW 163
Contract Act, 1872 — Section 10, 27Evidence Act, 1872 — Section 101, 102, 103, 104, 114
High Courts19 Jul 1967
Shankar Bus Service Vs The Transport Appellate Tribunal and Others
Rajasthan High Court · (1969) WLN 377
Constitution of India, 1950 — Article 226
High Courts05 Jul 1967Allowed
State Vs Mohan and Others
Rajasthan High Court · AIR 1968 Raj 79 : (1968) CriLJ 545 : (1968) RLW 102
Criminal Procedure Code, 1898 (CrPC) — Section 345, 439Penal Code, 1860 (IPC) — Section 143, 147, 323, 345(7)
High Courts12 May 1967Allowed
Joginder Singh and Others Vs State
Rajasthan High Court · AIR 1968 Raj 63 : (1968) CriLJ 378 : (1968) RLW 35
Criminal Procedure Code, 1898 (CrPC) — Section 439, 561AEvidence Act, 1872 — Section 3
High Courts12 May 1967Partly Allowed
Union of India (UOI) Vs Firm J.P. Sharma and Sons
Rajasthan High Court · AIR 1968 Raj 99 : (1968) RLW 11
Arbitration Act, 1940 — Section 30
High Courts10 May 1967Dismissed
Maganbhai Vs Chetanlal
Rajasthan High Court · AIR 1968 Raj 81 : (1968) RLW 62
Civil Procedure Code, 1908 (CPC) — Section 100, 11Constitution of India, 1950 — Article 374(4)Contract Act, 1872 — Section 231
High Courts10 May 1967Allowed
Chhutanlal Vs State
Rajasthan High Court · AIR 1968 Raj 70 : (1968) CriLJ 385 : (1968) RLW 115
Police Act, 1861 — Section 1, 25, 26
High Courts09 May 1967
State of Rajasthan Vs Anandi Lal
Rajasthan High Court · (1968) CriLJ 275 : (1968) RLW 6
Penal Code, 1860 (IPC) — Section 27