High Courts09 Feb 1968
State Vs Mst. Meera
Rajasthan High Court · (1969) CriLJ 958
Prevention of Food Adulteration Act, 1954 — Section 10, 16, 7
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,167 of 2,241
High Courts05 Feb 1968Dismissed
Vishweshwarlal Vs Bhuramal and Another
Rajasthan High Court · AIR 1968 Raj 277
High Courts02 Feb 1968Allowed
Viney Kumar Majoo Vs State and Others
Rajasthan High Court · AIR 1968 Raj 227 : (1968) 2 LLJ 398 : (1968) RLW 325
Constitution of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 2, 25B, 25F, 25G
High Courts02 Feb 1968
State Vs Nand Kishore
Rajasthan High Court · (1969) CriLJ 582 : (1968) RLW 568
Penal Code, 1860 (IPC) — Section 228
High Courts31 Jan 1968
Ram Swaroop Vs Works Manager (Loco)
Rajasthan High Court · (1969) 2 LLJ 257 : (1968) RLW 559
Constitution of India, 1950 — Article 226, 311
High Courts31 Jan 1968
Rattu Vs Mala and Another
Rajasthan High Court · AIR 1968 Raj 212 : (1968) RLW 375
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2(3), 151Rajasthan Tenancy Act, 1955 — Section 242
High Courts24 Jan 1968Allowed
State of Rajasthan Vs Chhattar Singh
Rajasthan High Court · AIR 1968 Raj 233 : (1968) CriLJ 1214
Prevention of Food Adulteration Act, 1954 — Section 16, 2(1), 23, 7
High Courts24 Jan 1968Dismissed
Gulzarilal and Others Vs Bhagwati Prasad and Others
Rajasthan High Court · AIR 1969 Raj 11 : (1968) RLW 501
Civil Procedure Code, 1908 (CPC) — Section 100, 101Evidence Act, 1872 — Section 90
High Courts22 Jan 1968
Chaturvedi (R.P.) and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1969) 1 LLJ 169 : (1969) RLW 47
Constitution of India, 1950 — Article 14, 16, 162, 226, 309
High Courts18 Jan 1968Allowed
Narain Singh Kohli Vs Transport Appellate Tribunal, Jaipur and Others
Rajasthan High Court · AIR 1968 Raj 213
Motor Vehicles Act, 1939 — Section 64
High Courts13 Jan 1968Dismissed
Gordhan Das Vs State and Others
Rajasthan High Court · AIR 1968 Raj 241
Criminal Procedure Code, 1898 (CrPC) — Section 423, 522, 522(1)Penal Code, 1860 (IPC) — Section 349, 350, 380, 448
High Courts12 Jan 1968Partly Allowed
Girdharilal Vs Smt. Mahadevi Sharma
Rajasthan High Court · AIR 1968 Raj 237 : (1968) RLW 401
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2, 115
High Courts05 Jan 1968Dismissed
Daulat Singh Vs Karni Dan
Rajasthan High Court · AIR 1968 Raj 296 : (1968) RLW 430
Civil Procedure Code, 1908 (CPC) — Section 63
High Courts04 Jan 1968
Krishna Kumar Choudhary Vs Transport Appellate Tribunal, Jaipur and Others
Rajasthan High Court · AIR 1968 Raj 244 : (1968) RLW 432
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 47, 48, 64
High Courts21 Dec 1967Dismissed
Guru Nanak Transport Co-operative Society Ltd., Ganganagar Vs Regional Transport Authority, Bikaner and Others
Rajasthan High Court · AIR 1968 Raj 264 : (1968) RLW 379
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 44(4), 48, 57, 64, 64A
High Courts20 Dec 1967Allowed
Surendra Kumar Sharma Vs Regional Transport Authority, Jaipur Region and Others
Rajasthan High Court · AIR 1968 Raj 294 : (1968) RLW 409
Motor Vehicles Act, 1939 — Section 57(3)
High Courts16 Dec 1967Allowed
Mangilal Vs Smt. Durga Devi and Others
Rajasthan High Court · AIR 1968 Raj 314 : (1968) RLW 347
Charitable and Religious Trusts Act, 1920 — Section 3Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, 92Evidence Act, 1872 — Section 101, 102, 103, 104
High Courts08 Dec 1967Allowed
Babulal Rukmanand Vs Official Liquidator, Bharatpur Oil Mills (Private) Ltd.
Rajasthan High Court · AIR 1968 Raj 214 : (1969) 39 CompCas 670 : (1968) RLW 438
Companies (Court) Rules, 1959 — Rule 162, 164Companies Act, 1956 — Section 460, 525, 528, 642Limitation Act, 1908 — Section 19
High Courts01 Dec 1967
Chiranjilal Vs State of Rajasthan and Another
Rajasthan High Court · (1968) CriLJ 1529 : (1968) RLW 417
Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts29 Nov 1967Allowed
Narainlal and Another Vs Mst. Champa and Others
Rajasthan High Court · AIR 1968 Raj 182 : (1968) RLW 425
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5