High Courts19 Jul 1968Allowed
Ladulal Vs Keshavdas
Rajasthan High Court · AIR 1969 Raj 112 : (1969) RLW 218
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 10Limitation Act, 1908 — Section 4Rajasthan General Clauses Act, 1955 — Section 11
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,165 of 2,241
High Courts17 Jul 1968Dismissed
Gulab Singh Vs Bhan Mal and Others
Rajasthan High Court · AIR 1969 Raj 109
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 4, Order 43 Rule 1, 115
High Courts16 Jul 1968Allowed
Tickooram Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1969 Raj 129 : (1969) RLW 221
Constitution of India, 1950 — Article 166, 226Rajasthan Minor Mineral Concession Rules, 1959 — Rule 43(2), 46
High Courts15 Jul 1968Dismissed
Manphool and Another Vs Dulichand and Others
Rajasthan High Court · AIR 1969 Raj 169 : (1969) RLW 142
Civil Procedure Code, 1908 (CPC) — Section 9Rajasthan Revenue Courts (Procedure and Jurisdiction) Act, 1951 — Article 10
High Courts15 Jul 1968
Sajjan Singh Bhairun Singh Vs Sajjan Singh Jagannath Singh and Another
Rajasthan High Court · AIR 1969 Raj 82 : (1969) RLW 15
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54, Order 39 Rule 1Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(4), 439
High Courts15 Jul 1968Dismissed
Narayan Swarup and Others Vs Shankar Lal and Sons. (Private) Ltd. and Others
Rajasthan High Court · AIR 1969 Raj 302
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7, Order 39 Rule 1, Order 39 Rule 2
High Courts10 Jul 1968
Jhanwarlal Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1969 Raj 29 : (1969) CriLJ 306 : (1969) RLW 4
Criminal Procedure Code, 1898 (CrPC) — Section 488, 489(2)
High Courts05 Jul 1968Dismissed
Dhanpat Lal Vs Harisingh and Others
Rajasthan High Court · AIR 1969 Raj 92 : (1969) RLW 20
Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 226Rajasthan Panchayat and Nyaya Panchayat Election Rules, 1960 — Rule 30, 39
High Courts02 Jul 1968Partly Allowed
The Amalgamated Electricity Co. Ltd., Ajmer Vs The Municipal Council, Ajmer and Another
Rajasthan High Court · AIR 1968 Raj 327
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 6, 144, 34Rajasthan Municipalities Act, 1959 — Section 94
High Courts17 May 1968Dismissed
Shyamesh Vs Public Prosecutor, Pali
Rajasthan High Court · AIR 1969 Raj 61 : (1969) CriLJ 314
Criminal Procedure Code, 1898 (CrPC) — Section 198B, 259, 270, 4(1), 492
High Courts09 May 1968
The Mahalaxmi Mills Co. Ltd. and Others Vs The State
Rajasthan High Court · (1968) CriLJ 1581
COMPANIES ACT, 1956 — Section 75, 81, 94, 97
High Courts08 May 1968Dismissed
Good Year India Ltd., Jaipur Vs Industrial Tribunal, Rajasthan, Jaipur and Others
Rajasthan High Court · AIR 1969 Raj 95 : (1968) 2 LLJ 682 : (1968) RLW 536
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 10(1), 12(4), 12(5), 2
High Courts01 May 1968Allowed
Automobile Transport Rajasthan (P) Ltd., Ajmer Vs The Regional Transport Authority, Jaipur and Others
Rajasthan High Court · AIR 1968 Raj 334 : (1968) RLW 571
Motor Vehicles Act, 1939 — Section 59(2), 60(1)
High Courts29 Apr 1968
The State of Rajasthan and Another Vs Sawai Tejsinghji Maharaja of Alwar
Rajasthan High Court · AIR 1969 Raj 52 : (1968) RLW 527
Constitution of India, 1950 — Article 143, 363
High Courts25 Apr 1968Allowed
Municipal Council, Ajmer and Another Vs Sadulla and Another
Rajasthan High Court · AIR 1969 Raj 39 : (1969) CriLJ 308
Prevention of Food Adulteration Act, 1954 — Section 20
High Courts24 Apr 1968
Syed Habib Hussain and Others Vs Kamal Chand
Rajasthan High Court · AIR 1969 Raj 31 : (1968) RLW 580
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2Constitution of India, 1950 — Article 19(1), 19(5)Easements Act, 1882 — Section 18
High Courts20 Apr 1968
SHEKHAWATI GENERAL TRADERS LTD. Vs Income Tax OFFICER, COMPANY CIRCLE I JAIPUR.
Rajasthan High Court · (1969) 71 ITR 120
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 139, 147, 148, 149, 150
High Courts18 Apr 1968Dismissed
Hardayal and Another Vs Jaggasingh and Others
Rajasthan High Court · AIR 1969 Raj 89
Rajasthan Tenancy Act, 1955 — Section 242
High Courts10 Apr 1968
Mst. Bhagwani Vs Harlal and Others
Rajasthan High Court · AIR 1968 Raj 324 : (1968) CriLJ 1578
Criminal Procedure Code, 1898 (CrPC) — Section 145(4), 145(9), 540
High Courts03 Apr 1968Allowed
Ramdayal Vs Kishorilal Chaudhary and Others
Rajasthan High Court · AIR 1969 Raj 24 : (1968) RLW 489
Transfer of Property Act, 1882 — Section 105