High Courts24 Sept 1968Dismissed

Tej Ram and Others Vs State of Rajasthan and Others

Rajasthan High Court · AIR 1969 Raj 233 : (1968) WLN 19

Constitution of India, 1950 — Article 166, 226Motor Vehicles Act, 1939 — Section 68C, 68D, 68IRajasthan State Road Transport Services (Development) Rules, 1965 — Rule 6
High Courts20 Sept 1968Dismissed

Hari Khan and Another Vs The State

Rajasthan High Court · (1968) WLN 8

Citizenship Act, 1955 — Section 9Constitution of India, 1950 — Article 11, 5, 6, 7, 8Foreigners Act, 1946 — Section 14, 3, 9
High Courts16 Sept 1968Dismissed

Mahadeo Vs Hanumanmal and Others

Rajasthan High Court · AIR 1969 Raj 304 : (1969) RLW 241 : (1968) WLN 11

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 1, Order 20 Rule 4, Order 20 Rule 5, 115, 33Suits Valuation Act, 1887 — Section 11
High Courts13 Sept 1968Dismissed

Babroo Vs State

Rajasthan High Court · (1968) WLN 6

Essential Commodities Act, 1955 — Section 3, 7
High Courts30 Aug 1968Dismissed

Vinod Kumar Vs State and Others

Rajasthan High Court · AIR 1969 Raj 266 : (1969) CriLJ 1268

Criminal Procedure Code, 1898 (CrPC) — Section 177, 178, 179, 180, 181Penal Code, 1860 (IPC) — Section 406, 411